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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(b)if more than one such notification is in force in that district, the rates set out in one of those notifications which the Government consider to be the most appropriate to the case.