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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(10) in The Maharashtra Value Added Tax Act, 2002

(10)[ "document" includes electronic record as defined in the Information Technology Act, 2002 (16 of 2002);] [Clause (10) substituted by Maharashtra 14 of 2005 (w.e.f. 1-4-2005), Section 2(2)]