Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1 in The Bhagelas Contracts Act of 1353 F 1. Short title, commencement and extent. - This Act may called the Bhagelas Contracts Act of 1353 F., and it shall come into force in the whole of H.E.H. the Nizam's Dominions from the date of its [publication in the Jarida.] [Published in the Jarida, dated 12th Fawardi, 1353 F.]
