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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(9) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(9)To ensure prevention of slums in the future and to review and monitor the implementation of the provisions of the relevant Acts relating to prevention and removal of encroachment on government land.