Jammu & Kashmir High Court
J&K Private Schools Association And ... vs Union Territory Of J&K And Others on 19 August, 2020
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No. 260
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing)
OWP No. 1255/2018
c/w
OWP No. 742/2018
OWP No. 806/2018
OWP No. 937/2018
OWP No. 1305/2018
OWP No. 1559/2018
OWP No. 1594/2018
J&K Private Schools Association and others
....Petitioner(s)
Through:- None
v/s
Union Territory of J&K and others
... Respondent(s)
Through:- None
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
None present, adjourned.
List on 24.12.2020.
(Vinod Chatterji Koul) Judge Jammu 19.08.2020 Bir BIR BAHADUR SINGH 2020.08.20 14:22 I attest to the accuracy and integrity of this document