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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(b) in The Orissa Maintenance of Parents and Senior Citizens Rules, 2009

(b)its acknowledgment in Form "B" to be given, notwithstanding anything contained in rule 5, to the applicant or his authorised representative, in case of hand delivery, and its despatch by post in other cases and the acknowledgement shall specify, inter alia, the registration number of the application.