Madhya Pradesh High Court
The State Of Madhya Pradesh vs Hira Lal Kori on 13 March, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 RP-409-2020 The High Court Of Madhya Pradesh RP-409-2020 (THE STATE OF MADHYA PRADESH AND OTHERS Vs HIRA LAL KORI) 1 Jabalpur, Dated : 13-03-2020 List the matter along with R.P. No.417/2020.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 16/03/2020 16:33:41