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[Cites 0, Cited by 0] [Section 174(2A)] [Section 174] [Entire Act]

State of Rajasthan - Subsection

Section 174(2A)(i) in Rajasthan Goods and Services Tax Act, 2017

(i)making omissions from, additions to and adaptations and modifications of the rules made, notifications and orders issued under the repealed Acts, from such date as may be specified therein;