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[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(a) in Telangana Panchayat Raj Act, 2018

(a)form a new village by separation of local area from any village or by uniting two or more villages or parts of villages or by uniting any local area to a part of any village;