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Chattisgarh High Court

Gangaram Dhobi vs Union Of India 22 Wpl/7730/2011 ... on 20 September, 2018

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                            WPS No. 2294 of 2017

               Gangaram Dhobi Versus Union of India & Ors.



20.09.2018

Shri H.S.Patel, Advocate for petitioner.

List it for final disposal at motion stage on 02/11/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit