Allahabad High Court
Unied India Insurance Co. Ltd. Thru' ... vs Smt. Anwari & Others on 4 February, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 888 of 2007 Petitioner :- Unied India Insurance Co. Ltd. Thru' Manager Legal Respondent :- Smt. Anwari 8: Others Petitioner Counsel :- Sri Krishna Yogeshwar Respondent Counsel :- R.R.Pandey Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J. List after service report. Order Date :- 4.2.2010 RKS/