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State of Madhya Pradesh - Section

Section 22 in The M.P. Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981

22. Power to make rules.

(1)The State Government may, by notification, make rules to carry out the provisions of this Act.
(2)All rules made under this section shall be laid on the Table of the Legislative Assembly.