Supreme Court - Daily Orders
Commissioner Of Income Tax vs Mohair Investment And Trading ... on 6 March, 2014
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ITEM NO.70 REGISTRAR COURT.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 7394 OF 2012
BEFORE THE REGISTRAR SANJIV JAIN
C.I.T.,NEW DELHI Appellant (s)
VERSUS
MOHAIR INVESTMENT & TRADING CO.P.LTD. Respondent(s)
Date: 06/03/2014 This Appeal was called on for hearing today.
For Appellant(s)
Ms. D. Geetha, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Sole respondent has been served but none has appeared nor any steps have been taken on its behalf.
Original record has been received.
Appellant has already filed statement of case. No further steps are to be taken.
The matter falls under the complete category. Registry to process the matter for listing before the Hon’ble Court, as per rules.
| | | (SANJIV JAIN) | | | |REGISTRAR | | | | | rd