Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Rajasthan - Subsection Section 115(3) in The Rajasthan Distilleries Rules, 1977 (3)All loss, damage or breakage should be reported at once to the District Excise Officer concerned under intimation to the Excise Commissioner.
