Rajasthan High Court - Jaipur
C I T Jaipur vs M/S M K Exim India Ltd on 30 July, 2012
Author: Arun Mishra
Bench: Arun Mishra
D.B. MISC. REVIEW APPLICATION NO.28/2012 IN D.B. INCOME TAX APPEAL NO.573/2011 30.07.2012 HON'BLE THE CHIEF JUSTICE MR. ARUN MISHRA HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN-I Mr.Sameer Jain for the applicant.
No case so as to review the impugned order is made out. Consequently, the misc.review application is dismissed.
(NARENDRA KUMAR JAIN-I),J. (ARUN MISHRA),C.J.
Skant/-
All the corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
Shashi Kant Gaur, PA