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Rajasthan High Court - Jaipur

C I T Jaipur vs M/S M K Exim India Ltd on 30 July, 2012

Author: Arun Mishra

Bench: Arun Mishra

D.B. MISC. REVIEW APPLICATION NO.28/2012 IN D.B. INCOME TAX APPEAL NO.573/2011 30.07.2012 HON'BLE THE CHIEF JUSTICE MR. ARUN MISHRA HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN-I Mr.Sameer Jain for the applicant.

No case so as to review the impugned order is made out. Consequently, the misc.review application is dismissed.

(NARENDRA KUMAR JAIN-I),J. (ARUN MISHRA),C.J.

Skant/-

All the corrections made in the judgment/order have been incorporated in the judgment/order being emailed.

Shashi Kant Gaur, PA