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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(a) in Orissa Public Distribution System (Control) Order, 2008

(a)keep the essential commodities meant for PDS after obtaining the same from the authorized/nominated agency in the month preceding to the month to which the allotment relates;