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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(2)(b) in Uttar Pradesh Value Added Tax Act, 2008

(b)the registration of persons engaged in the sales or purchase of goods and the imposing of condition in respect of the sale for the purpose of enforcing the provisions of this Act;