Orissa High Court
Dr. Debasis Mishra vs Icar-Agricultural Technology ..... ... on 5 February, 2026
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.37600 of 2025
Dr. Debasis Mishra ..... Petitioner
Represented by Adv. -
Mr. Akash Acharya
-versus-
ICAR-Agricultural Technology ..... Opposite Parties
Application Research Institute
(ICAR Atari), Zone-V, Kolkata
& Others.
Represented by Adv. -
Mr. Aurobinda
Mohanty, Advocate for
the O.P. Nos.1 to 3-
ICAR
Smt. Sasmita Nayak,
ASC for O.P. No.4
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
ORDER
05.02.2026 Order No. W.P.(C) Nos.37600 of 2025, 37627 of 2025, 37630 of 2025, 37635 of 2025, 37637 of 2025, 37639 of 2025, 37642 of 2025, 37677 of 2025, 37683 of 2025, 37686 of 2025, 37687 of 2025, 37689 of 2025 & 37694 of 2025
02. 1. These matters are taken up through Hybrid mode.
2. It is stated by the learned counsel for the Petitioner that similar batch of matters have been posted for hearing in the week commencing 16th February, 2026 and the lead matter is W.P.(C) No.37729 of 2025.
3. Mr. Aurobinda Mohanty, learned counsel, stated before this Page 1 of 2. Court that he has instruction to appear on behalf of the Opposite Party Nos.1 to 3-ICAR.
4. List these matters in the week commencing 16th February, 2026 along with W.P.(C) No.37729 of 2025, 37601 of 2025, 37600 of 2025, 37627 of 2025, 37630 of 2025, 37635 of 2025, 37637 of 2025, 37639 of 2025, 37642 of 2025, 37677 of 2025, 37683 of 2025, 37686 of 2025, 37687of 2025, 37689 of 2025 and 37694 of 2025.
5. Learned counsel for the Petitioner shall provide two extra copies of the writ petitions on Mr. Aurobinda Mohanty, learned counsel appearing for the Opposite Parties No.1 to 3-ICAR in the meantime.
(Aditya Kumar Mohapatra ) Judge Debasis/Suchitra Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Reason: Authentication Location: ORISSA HIGH COURT Date: 10-Feb-2026 13:42:37 Page 2 of 2.