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State of Uttar Pradesh - Section

Section 97 in U.P. Zila Panchayats Service Rules, 1970

97. Demonstrations and strikes.

- No servant shall-
(1)engage himself or participate in any demonstration which is prejudicial to the interests of the sovereignty and integrity of India, the security of the State, friendly relations with foreign States, public order, decency or morality or which involves contempt of court, defamation or incitement to an offence; or
(2)resort to, or in any way abet, any form of strike in connection with any matter pertaining to his services or the service of any other servant.