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[Cites 0, Cited by 10] [Entire Act]

Union of India - Section

Section 15 in The Bureau Of Indian Standards Act, 1986

15. Grant of license

.-(1) The Bureau may, by order, grant, renew, suspend or cancel a license in such manner as may be determined by regulations.
(2)The grant or renewal of the license under sub-section (1) shall be subject to such conditions and on payment of such fees as may be determined by regulations.