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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(m) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(m)[ has more than two living children one of whom is born on or after the 26th day of January, 2001.] [Inserted by M.P. Act No. 14 of 2000 (w.e.f. 26-1-2001).]