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State of Haryana - Section

Section 10 in Haryana Fire Service Act, 2009

10. Power of Director to enter into arrangements for assistance.

- The Director may enter into arrangements with any person who employs and maintains personnel or equipment or both for fire-fighting purposes, to secure, on such terms as may be prescribed, the provision by that person or assistance for the purpose of dealing with fires occurring in any area in which this Act is in force.