Bombay High Court
Atul Wamanrao Joshi And Another vs The State Of Maharashtra, Through The ... on 9 September, 2021
Bench: Sunil B. Shukre, Anil S. Kilor
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6297 OF 2019
Atul Wamanrao Joshi And Another ....PETITIONER
V/S
The State Of Maharashtra, Through The ....RESPONDENT
Secretary, Urban Development Department, Mumbai And 2 Others G. K. MUNDHADA for Petitioner COPY SERVED TO GP/R-1. for Respondent CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE ANIL S. KILOR, JJ DATE : 9th September, 2021 P.C. :
s.o.two weeks as mentioned by consent.
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