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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(2) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(2)The departments will identify an officer not below the rank of the District District Level Implementation Agency Line Departments Effective delivery and Institutional mechanism head as the District Nodal Officer for implementation of this Act at the District level.