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[Cites 0, Cited by 1] [Section 2(13)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(13)(d) in Tamil Nadu Town and Country Planning Act, 1971

(d)the use of any building or other land within the curtilage of a dwelling house for any purpose incidental to the enjoyment of the dwelling house as such; and