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[Cites 0, Cited by 0] [Section 207] [Entire Act]

State of Rajasthan - Subsection

Section 207(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)every working chamber at an excavation or tunneling work where compressed air issued, the supply of such air is maintained not less than zero point three cubic meters per minute per person working therein;