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Supreme Court - Daily Orders

Dy. Commissioner Of Income Tax vs Hsbc Bank (Mauritius) Limited on 9 August, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.22                          COURT NO.8                  SECTION IX

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22169/2019

     (Arising out of impugned final judgment and order dated 14-01-2019
     in WP No. 3156/2018 passed by the High Court Of Judicature At
     Bombay)

     DY. COMMISSIONER OF INCOME TAX & ORS.                            Petitioner(s)

                                                VERSUS

     HSBC BANK (MAURITIUS) LIMITED                                    Respondent(s)

     (IA No.112249/2019-CONDONATION OF DELAY IN FILING )

     Date : 09-08-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)             Mr. Sanjay Jain, ASG
                                    Ms. Shirin Khajuria, Adv.
                                    Mr. Sanjay Kr. Visen, Adv.
                                    Mr. Yuvraj Sharma, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

The SLP is dismissed on the ground of delay.

(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.10 12:34:26 IST Reason: