Supreme Court - Daily Orders
Dy. Commissioner Of Income Tax vs Hsbc Bank (Mauritius) Limited on 9 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.22 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22169/2019
(Arising out of impugned final judgment and order dated 14-01-2019
in WP No. 3156/2018 passed by the High Court Of Judicature At
Bombay)
DY. COMMISSIONER OF INCOME TAX & ORS. Petitioner(s)
VERSUS
HSBC BANK (MAURITIUS) LIMITED Respondent(s)
(IA No.112249/2019-CONDONATION OF DELAY IN FILING )
Date : 09-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Sanjay Jain, ASG
Ms. Shirin Khajuria, Adv.
Mr. Sanjay Kr. Visen, Adv.
Mr. Yuvraj Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The SLP is dismissed on the ground of delay.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.10 12:34:26 IST Reason: