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[Cites 0, Cited by 0] [Section 8C(4)] [Section 8C] [Entire Act]

State of Assam - Subsection

Section 8C(4)(ii) in The Gauhati University Act, 1947

(ii)to sign and verify all contracts and agreements made on behalf of the University and to act as Secretary of such other Committees as may be prescribed by the Statutes ;