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[Cites 3, Cited by 15]

Patna High Court - Orders

The State Of Bihar & Ors vs Dilip Kumar Purvey & Ors on 11 February, 2010

Author: Dipak Misra

Bench: Dipak Misra

            IN THE HIGH COURT OF JUDICATURE AT PATNA
                  LPA No.1623 of 2009
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
   BIHAR, PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER VAISHALI
   AT HAJIPUR
4. SUPERINTENDENT SADAR HOSPITAL, HAJIPUR, DISTT.-
   VAISHALI
                     Versus
1. SOHAN ROY S/O SRI MAHESHWARI ROY R/O VILL.-
   DHAMAUN, INAYATPUR, P.S.- SHAHPUR PATORI, DISTT.-
   SAMASTIPUR
                     with
                  LPA No.1624 of 2009
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
   VAISHALI, HAJIPUR
4. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, SAHDEI BUJURG, VAISHALI
                     Versus
1. SUNAINA DEVI W/O NEMA MALLICK R/O SAHDEI BUJURG,
   P.S.- DESRI, DISTT.- VAISHALI
                     with
                  LPA No.1625 of 2009
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER
   HEALTH DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
2. THE COMMISSIONER CUM SECRETARY                 HEALTH
   DEPARTMENT,         GOVERNMENT     OF   BIHAR,    NEW
   SECRETARIAT, PATNA
3. THE DIRECTOR HEALTH DEPARTMENT, GOVERNMENT OF
   BIHAR, NEW SECRETARIAT, PATNA
4. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   DARBHANGA
6. THE ADDITIONAL CIVIL SURGEON CUM CHIEF MEDICAL
   OFFICER DARBHANGA
                     Versus
                        2




1. DILIP KUMAR PURVEY S/O LATE HARI NARAYAN PRUVEY
   R/O VILL.- BAKARGANJ, P.S.- LABERIA SARAI, DISTT.-
   DARBHANGA
2. BIRENDRA KUMAR JHA S/O LATE TRIPTI NARAYAN JHA R/O
   VILL.- RAMAPUR, P.S.- MAHESHPUR, DISTT.- SAMASTIPUR
3. JAWAHA LALA CHOUDHARY S/O LATE RADHA KANT
   CHOUDHARY R/O VILL.- VINDPUR, P.S.- LAHERIA SARAI,
   DISTT.- DARBHANGA
4. RAM SHANKAR JHA S/O SHRI MAHENDRA JHA R/O VILL.-
   SINUWAR GOPAL, P.S.- LAHERIA SARAI, DISTT.- DARBHANGA
                   with
               LPA No.1628 of 2009
1. THE STATE OF BIHAR
2. THE SECRETARY DEPARTMENT OF HEALTH, BIHAR
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICE, BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   DARBHANGA DIVISION, DARBHANGA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   DARBHANGA
6. THE CIVIL SURGEON CUM SUPERINTENDENT MADHUBANI
                  Versus
                 KISHOR KUMAR .
                   with
               LPA No.1630 of 2009
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR         HEALTH SERVICES,
   MAGADH DIVISION, GAYA
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH THE
   CHAIRMAN CUM DIRCTOR IN CHIEF HEALTH SERVICES,
   GOVERNMENT OF BIHAR, PATNA
5. THE CIVIL SURGEON, CHIEF MEDICAL OFFICER JEHANABAD
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER ARWAL
7. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE KARPI, IN THE DISTRICT OF ARWAL
                  Versus
1. ABHAY KUMAR SINHA S/O DEOCHARAN SINHA R/O VILL.-
   CHARMA, P.S.- MASAURHI, DISTT.- PATNA
                   with
               LPA No.1632 of 2009
                         3




1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
   SECRETARY      DEPARTMENT OF HEALTH AND FAMILY
   WELFARE, GOVERNMENT OF BIHAR, NEW SECRETARIAT,
   PATNA
2. THE DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, NEW SECRETARIAT, PATNA
3. THE DIRECTOR HEALTH SERVICES, GOVERNMENT OF
   BIHAR, NEW SECRETARIAT, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   MAGADH DIVISION, GAYA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   JEHANABAD
6. THE IN-CHARGE MEDICAL OFFICER ADDITIONAL PRIMARY,
   HEALTH CENTRE, PARASI BAZAR, ARWAL
                   Versus
1. NARENDRA KUMAR S/O SHRI AYODHYA PRASAD R/O
   VILLAGE & P.O. SANDA, P.S.- ISLAMPUR, DISTT.- NALANDA
                   with
               LPA No.1634 of 2009
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY                   HEALTH
   DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE THROUGH ITS CHAIRMAN - CUM -
   DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
4. DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
5. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
6. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   DARBHANGA DIVISION, DARBHANGA
7. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   DARBHANGA
8. THE INCHARGE MEDICAL OFFICER ADDITIONAL PRIMARY
   HEALTH CENTRE, ARAILA, HANUMAN NAGAR, DISTT.
   DARBHANGA
                   Versus
1. MUNNA KUMAR JHA S/O LATE PARMANAND JHA R/O
   VILLAGE AND P.O. BAHADURPUR DEKULI, P.S BAHADURPUR,
   DISTT. DARBHANGA AT PRESENT POSTED AS CLERK,
   ADDITIONAL     PRIMARY      HEALTH    CENTRE,    ARAILA,
   HANUMAN NAGAR, DISTT.- DARBHANGA
                   with
               LPA No.1635 of 2009
                      4




1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH AND FAMILY WELFARE,
   GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
3. THE DEPUTY DIRECTOR HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
   KISHANGANJ
5. THE IN-CHARGE MEDICAL OFFICER BLOCK KISHANGANJ,
   KISHANGANJ
                  Versus
1. SAIYAD IMAM ANSARI S/O MOHAMMAD SHARFUDDIN R/O
   VILL.- HALDIKHORA, P.S.- KOCHADHAMAN, DISTT.-
   KISHANGANJ
                   with
               LPA No.1636 of 2009
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY HEALTH SERVICES,
   GOVERNMENT OF BIHAR, PATNA
3. THE COMMISSIONER SARAN DIVISION, CHAPRA
4. DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT OF
   BIHAR, PATNA
5. THE SCREENING COMMITTEE MADE FOR SCREENING OF
   APPOINTMENT OF HEALTH EMPLOYEES THROUGH ITS
   CHAIRMAN BIHAR, PATNA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   GOPALGANJ
7. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, THARE, GOPALGANJ
                  Versus
1. AWADHESH KUMAR SINGH S/O LATE SHEO PUJAN SINGH R/O
   VILL.- MANJHA GARH, P.S. MANJHA GARH, DISTT.
   GOPALGANJ
                   with
               LPA No.1637 of 2009
1. THE STATE OF BIHAR
2. THE COMMISSIONER-CUM-SECRETARY DEPARTMENT OF
   HEALTH, GOVERNMENT OF BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   PATNA DIVISION, PATNA
                  Versus
                        5




1.   SHEOKANT CHAUDHARY S/O LATE RAM LAGAN
   CHAUDHARY R/O VILL.- KUNJWA, P.S.- BIHATA, DISTT.-
   PATNA
                   with
               LPA No.1639 of 2009
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH, MEDICAL EDUCATION AND
   FAMILY WELFARE, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
3. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
   CHAIRMAN HEALTH DEPARTMENT, BIHAR, PATNA
4. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER BHOJPUR
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER DISTT.
   DARBHANGA
6.   THE    DISTRICT     LEPROSY     ERADICATION  OFFICER
   DARBHANGA
                  Versus
1. VIDYA NARAIN SINGH S/O UMA SHANKAR SINGH R/O VILL.-
   JALPURA TAPA, P.S. CHANDI, DISTT. BHOJPUR
                   with
               LPA No.1641 of 2009
1. THE STATE OF BIHAR
2. THE SECRETARY CUM COMMISSIONER DEPARTMENT OF
   HEALTH SERVICES, GOVERNMENT OF BIHAR, NEW
   SECRETARIAT, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   GOPALGANJ, DISTT.- GOPALGANJ
5. THE IN-CHARGE MEDICAL OFFICER BAIKUNTHPUR, P.S.
   BAIKUNTHPUR, DISTT. GOPALGANJ
                  Versus
1. ISHWAR CHANDRA RAI S/O SRI DAROGA RAI R/O VILL.-
   MAIRWAH-KARAN        TOLA,   P.S.   KUCHAIKOT,  DISTT.-
   GOPALGANJ, WORKING AS COMPUTER, PRIMARY HEALTH
   CENTRE, BAIKUNTHPUR, P.S. BAIKUNTHPUR, DISTT.
   GOPALGANJ
                   with
               LPA No.1642 of 2009
1. THE STATE OF BIHAR
2. THE COMMISSIONER - CUM - SECRETARY             HEALTH
   DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
                        6




3. THE ENQUIRY COMMITTEE THROUGH ITS CHAIRMAN - CUM -
   DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
   BIHAR, PATNA
4. THE DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
5. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
   SARAN AT CHAPRA
6. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, EKMA, DISTT.- SARAN
                   Versus
1. DHURANDHAR SINGH S/O LATE MANGAL SINGH R/O VILL.-
   HANSRAJPUR, P.S.- EKMA, DISTT.- SARAN, CHAPRA
                    with
                LPA No.1643 of 2009
1. THE STATE OF BIHAR
2. THE CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA
3. THE COMMISSIONER CUM SECRETARY DEPARTMENT OF
   HEALTH, GOVERNMENT OF BIHAR, PATNA
4. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
   JEHANABAD
5. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, KAKO IN THE DISTRICT OF JEHANABAD
                   Versus
1. DHANANJAY KUMAR VERMA S/O SRI SHIV PRASAD SINGH
   R/O VILL.- PIRBIGHA, P.S.- CHANDAUTI, P.O. RASALPUR IN
   THE DISTRICT OF GAYA
                    with
                LPA No.1590 of 2009
1. THE STATE OF BIHAR
2. COMMISSIONER CUM SECRETARY           HEALTH SERVICES,
   GOVERNMENT OF BIHAR, PATNA
3. DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
   BIHAR, PATNA
4. THE SCREENING COMMITTEE MADE FOR SCREENING OF
   APPOINTMENT OF HEALTH EMPLOYEES THROUGH ITS
   CHAIRMAN BIHAR, PATNA
5. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER GOPALGANJ
6. THE MEDICAL OFFICER INCHARGE, PRIMARY HEALTH
   CENTRE GOPALGANJ
                   Versus
1. NARENDRA KUMAR SINGH S/O LATE SHREENATH SINGH R/O
   VILL.- MAKHACHAK, P.S.- DIGBARA, DISTT.- SARAN
                    with
                LPA No.1 of 2010
                        7




1. THE STATE OF BIHAR
2. THE SECRETARY, HEALTH DEPTT., BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   MADHUBANI
                   Versus
1. SRI KRISHNA LALL S/O LATE RAGHUNATH R/O VILL.-
   POTHIA, P.O. JAMUA, DISTT.- ARARIA
                    with
                 LPA No.2 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY TO THE GOVERNMENT, HELATH DEPTT., BIHAR,
   PATNA
2. THE DIRECTOR-IN-CHIEF, DEPTT. OF HEALTH, BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                   Versus
1. MOBARAK ANSARI S/O MD. MAHBOOB R/O MOHALLA SADAR
   HOSPITAL CAMPUS, LINE BAZAR, PURNEA, POST OFFICE
   PURNEA, POLICE STATION K.HAT, DISTT.- PURNEA
                    with
                 LPA No.3 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY, DEPTT. OF HEALTH, BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
3. THE DISTRICT MAGISTRATE, PURNEA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   PURNEA
                   Versus
1. MATHURA NATH CHAMPAI S/O LATE MADHO PRASAD R/O
   VILL.- SUNDI BIGHA, P.S. AKANGARSARAI, DISTT.- NALANDA
2. MADAN PRASAD YADAV (DRIVER) S/O SHIV NANDAN
   PRASAD YADAV R/O VILL. LAL DARWAZA, MIRCHI TALAB,
   P.S. SADAR, DISTT.- MUNGER
3. MD. ABDUL JABBAR S/O HIMASUDDIN R/O VILL.- HARE
   RAMPUR, P.S.- BAISI, DISTT.- PURNEA
4. DIN BANDHU DIWAKAR S/O SRI RAM KRISHNA PRASAD
   YADAV R/O VILL.- MARANGA, P.S. K.HAT, DISTT.- PURNEA
5. LAXMAN KUMAR S/O HARI NANDAN MANDAL R/O VILL.-
   RAMPUR, P.S.- SURSAND, DISTT.- MADHEPURA
                       8




6. MD. NOMAN S/O SALIMUDDIN R/O MOHALLA PARSURAI, P.S.
   AMAUR, DISTT.- PURNEA
                     with
                 LPA No.4 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
   SECRETARY, DEPTT. OF HEALTH & FAMILY WELFARE, GOVT.
   OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE DEPUTY DIRECTOR HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                     Versus
1. ASHOK KUMAR VERMA S/O LATE RAJENDRA PRASAD R/O
   VILL.- TELWA, KHARKA, P.S. NOUHATTA, DISTT.- SAHARSA
   AT PRESENT RESIDING AT SHASTRI NAGAR, P.S. SADAR,
   PURNEA, DISTT.- PURNEA
                     with
                 LPA No.5 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
   SECRETARY, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   MAGADH DIVISION, GAYA
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
   CHAIRMAN CUM DIRECTOR IN-CHIEF HEALTH SERVICES,
   GOVT. OF BIHAR, PATNA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   JEHANABAD
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, ARWAL
7. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE, KARPI, ARWAL
8. THE IN-CHARGE MEDICAL OFFICER, ADDITIONAL PRIMARY
   HEALTH CENTRE, KINJAR, IN THE DISTRICT OF ARWAL
9. THE ADDITIONAL PRIMARY HEALTH CENTRE, KINJAR, IN
   THE DISTRICT OF ARWAL
                     Versus
1. RAKESH KUMAR S/O SRI BINDESHWAR SHARMA R/O KAURI,
   P.O. DEHIYA, P.S. PALIGANJ, DISTT.- PATNA
                     with
                 LPA No.6 of 2010
1. THE STATE OF BIHAR
                       9




2. THE COMMISSIONER CUM SECRETARY, HEALTH DEPTT.,
   GOVT. OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE, THROUGH ITS CHAIRMAN-CUM-
   DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   PATNA
4. THE DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR, PATNA
5. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   SARAN DIVISION, CHAPRA
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER, SARAN
   AT CHAPRA
7. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE, GORKHA, DISTT.- SARAN
                   Versus
1. RAJESH KUMAR SINHA S/O LATE KAMLA PRASAD SINHA R/O
   MOHALLA- HEM NAGAR COLONY, P.O. SANDHA, P.S.
   MUFASSIL, DISTT.- SARAN, CHAPRA
                    with
               LPA No.7 of 2010
1. THE STATE OF BIHAR
2. PRINCIPAL SECRETARY, DEPTT. OF HEALTH AND FAMILY
   WELFARE, GOVT. OF BIHAR, PATNA
3. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   PATNA
4. DISTRICT MAGISTRATE, PURNEA, DISTT.- PURNEA
5. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
6. IN-CHARGE MEDICAL OFFICER, PRIMARY HEALTH CENTRE,
   RUPOULI, DISTT.- PURNEA
                   Versus
1. PARMANAND MANDAL S/O SRI BHAGWAT MANDAL R/O
   VILL.- KHARKATTA, P.O. BAHADURA, P.S. BHAWANIPUR
   RAJDHAM, DISTT.- PURNIA
                    with
               LPA No.8 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
   SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
   WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT,
   VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
   SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE DIVISIONAL COMMISSIONER, SARAN DIVISION,
   CHAPRA, DISTT.- SARAN
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   GOPALGANJ
                        10




                  Versus
1. AJEET KUMAR SRIVASTAW S/O LATE INDRASAN PRASAD R/O
   VILL.-   CHHAWHI      KHAS,    P.O.    GOPALGANJ,  P.S.-
   MANJHAGARH, DISTT.- GOPALGANJ
                   with
                LPA No.9 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
   SECRETARY, HEALTH AND FAMILY WELFARE DEPTT., GOVT.
   OF BIHAR, NEW SECRETARIAT, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNIA
4. DISTRICT LEPROSY CONTROL OFFICER, PURNIA
                  Versus
1. UPENDRA NARAYAN MANDAL S/O LATE YADU NANDAN R/O
   VILL.- HATWARIYA, P.S. PIPARA, DISTT.- SUPAUL
                   with
                LPA No.10 of 2010
1. THE STATE OF BIHAR THROUGH THE SECRETARY, HEALTH
   AND FAMILY WELFARE DEPTT., GOVT. OF BIHAR, NEW
   SECRETARIAT, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
4. DISTRICT MAGISTRATE CUM COLLECTOR, PURNEA
                  Versus
1. MD.SHAMSHUDDIN S/O ZAHIR BUX R/O PARSA KATTA
   TALBARI, POLICE STATION DISTRICT PURNEA
                   with
                LPA No.11 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY TO THE GOVERNEMENT, HEALTH DEPTT.,
   BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, DEPTT. OF HEALTH, BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   PURNIA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                  Versus
1. SAGUNLATA DEVI W/O JUGESHWAR LAL DAS R/O VILL.-
   KHARAIA BASTI, P.S. AND DISTT.- ARARIA
                       11




2. SHAKUNTALA DEVI W/O MAHABIR MEHTAR R/O MOHALLA
   SADAR HOSPITAL CAMPUS, LINE BAZAR, BLUE, PARA ROAD,
   P.S. K.HAT, DISTT.- PURNEA
                     with
                  LPA No.12 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
   SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
   WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT
   VIKASH BHAWAN, BALI ROAD, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   NEW SECRETARIAT VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   GOPALGANJ
                    Versus
1. DUDH NATH SAH S/O LATE BANARSI SAH R/O VILL. AND P.O.
   SWAREJI, P.S. MIRGANJ, DISTT.- GOPALGANJ
                     with
                  LPA No.14 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
   SECRETARY, DEPTT. OF HEALTH, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   MAGADH DIVISION, GAYA
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
   CHAIRMAN CUM DIRECTOR IN CHIEF, HEALTH SERVICES,
   GOVT. OF BIHAR, PATNA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   JEHANABAD
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER, ARWAL
7. THE IN-CHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE, KAROI, IN THE DISTRICT OF ARWAL
                    Versus
1. SATYENDRA KUMAR S/O SRI SHIVJIVAN SINGH R/O VILL.-
   SARMASTPUR, P.S. KARPI, DISTT.- ARWAL
                     with
                  LPA No.15 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
   SECRETARY, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   MAGADH DIVISION, GAYA
                        12




4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
   CHAIRMAN CUM DIRECTOR IN CHIEF, HEALTH SERVICES,
   GOVT. OF BIHAR, PATNA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   JEHANABAD
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER, ARWAL
7. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE KARPI, DISTT.- ARWAL
8. THE IN-CHARGE MEDICAL OFFICER, ADDL. PRIMARY
   HEALTH CENTRE, SAHAR TELPA IN THE DISTRICT OF ARWAL
                   Versus
1. MAHESH PRASAD SINGH S/O ADITYA SINGH R/O VILL.-
   JAMUHARI, P.S. MEHENDIYA, DISTT.- ARWAL
                   with
                LPA No.16 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH GOVT. OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   TIRHUT DIVISION, MUZAFFARPUR
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   VAISHALI AT HAJIPUR
5. THE ADDITIONAL CHIEF MEDICAL OFFICER, VAISHALI AT
   HAJIPUR
                   Versus
1. RATNESH KUMAR SINGH S/O SRI SHIV DAYAL SINGH R/O
   VILL.- MATHURAPUR, P.S.- BIDDUPUR, DISTT.- VAISHALI
                   with
                LPA No.17 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER
   HEALTH DEPARTMENT, GOVT. OF BIHAR, PATNA
2.    THE   COMMISSIONER       CUM   SECRETARY     HEALTH
   DEPARTMENT, GOVT. OF BIHAR, NEW SECRETARIAT, PATNA
3. THE DIRECTOR HEALTH DEPARTMENT GOVT. OF BIHAR,
   NEW SECRETARIAT, PATNA
4. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   DARBHANGA
6. THE ADDITIONAL CIVIL SURGEON CUM CHIEF MEDICAL
   OFFICER, DARBHANGA
                   Versus
                      13




1. BIMAL CHANDRA JHA S/O LATE RAGHU CHANDRA JHA R/O
   VILL.- MANIGIYA, P.S. MANIGIYA, DISTT.- MADHUBANI
2. SATYA NARAYAN MAHTO S/O SRI LAXMI MAHTO R/O VILL.-
   MAGHOALA, P.S. SAKRI, DISTT.- MADHUBANI
3. BINODANAND JHA S/O LATE CHOTAHU JHA R/O VILL.-
   BELOAN, P.S. NAWADA (BAHERA), DISTT.- DARBHANGA
4. SITA KANT CHOUDHARY S/O LATE MAHABIR CHOUDHARY
   R/O VILL.- MAHIPATTI, P.S. LEHARIA SARAI, DISTT.-
   DARBHANGA
5. DILIP KUMAR RAI S/O LATE RAM BALLABH RAI R/O VILL.-
   NAMAPUR, P.S. NAMAPUR, DISTT.- SAMASTIPUR
                    with
                 LPA No.18 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
   SECRETARY, DEPARTMENT OF HEALTH, GOVT. OF BIHAR,
   PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   NALANDA AT BIHAR SHARIF
4. THE IN-CHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE, CHANDI, DISTT.- NALANDA
                   Versus
1. PRASADI SINGH S/O LATE BHATU PRASAD R/O VILL.-
   RAITHA, P.S. CHANDI, DISTT.- NALANDA
                    with
                 LPA No.19 of 2010
1. THE STATE OF BIHAR
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   PATNA
3. ADDITIONAL SECRETARY, HEALTH, MEDICAL EDUCATION
   AND FAMILY WELFARE, GOVT. OF BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   LAKHISARAI
                   Versus
1. SATYA BHAMA DEVI @ SAT BHAMA DEVI W/O SRI LALAN
   KUMAR R/O VILL.- MUSTAFAPUR, P.O. DIGHARI, DISTT.-
   MUNGER
                    with
                 LPA No.20 of 2010
1. THE STATE OF BIHAR
2. CHIEF SECRETARY STATE OF BIHAR, SECRETARIATE, PATNA
                      14




3.   COMMISSIONER CUM SECRETARY HEALTH DEPTT.,
   SECRETARIAT, PATNA
4. ADDITIONAL DIRECTOR HEALTH DEPARTMENT, PATNA
5. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, MUNGER
6. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, LAKHISARAI
                   Versus
1. SHEELA KUMARI D/O LATE RUPA RAM R/O MOHALLA-
   MUSSALAHPUR,      BEHIND       MIDDLE SCHOOL,  POST
   MAHENDRU, P.S. PIRBAHORE, DISTT.- PATNA
                   with
                LPA No.21 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
   SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
   WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT,
   VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
   SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE DIVISIONAL COMMISSIONER SARAN DIVISION, CHAPRA,
   DISTT.- SARAN
4. THE CHIEF MEDICAL OFFICER CUM CIVIL SURGEON,
   GOPALGANJ
5. THE MEDICAL OFFICER IN-CHARGE REFERRAL HOSPITAL,
   BHORE, DISTT.- GOPALGANJ
                   Versus
1. RAM KUMAR LAL S/O LATE BRIJ BHUSHAN LAL R/O VILL.-
   BIRAUL, WESTERN TOLA, P.O. BIRAUL, P.S. PANDAUL,
   DISTT.- MADHUBANI
                   with
                LPA No.22 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
   SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
   WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT,
   VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
   SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE DIVISIONAL COMMISSIONER SARAN DIVISION, CHAPRA,
   DISTT.- SARAN
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   GOPALGANJ
5. THE MEDICAL OFFICER IN-CHARGE REFERRAL HOSPITAL,
   UNCHAKA GAON, DISTT.- GOPALGANJ
                   Versus
                        15




1. SHANKAR PRASAD GUPTA S/O SRI SHUKH DEO PRASAD R/O
   VILL.- NAYA TOLA, SHYAM CHAK, P.O. CHAPRA, P.S. CHAPRA
   TOWN, DISTT.- SARAN
                   with
                LPA No.23 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
   SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
   WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT,
   VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, NEW
   SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   GOPALGANJ
                   Versus
1. JAI RAM PRASAD S/O LATE RAMDEO PRASAD R/O VILL.-
   JIGNA GOPAL, P.O. JIGNA JAGARNATH, P.S. MIRGANJ, DISTT.-
   GOPALGANJ
                   with
                LPA No.26 of 2010
1. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY,
   DEPTT. OF HEALTH, GOVT. OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES GOVT. OF
   BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   MAGADH DIVISION, GAYA
4. THE DEPARTMENT ENQUIRY COMMITTEE THROUGH ITS
   CHAIRMAN-CUM-DIRECTOR IN CHIEF, HEALTH SERVICES,
   GOVT. OF BIHAR, PATNA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   JEHANABAD
6. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE, MAKHDUMPUR IN THE DISTRICT OF JEHANABAD
                   Versus
1. MANJU DEVI W/O JAGANNATH THAKUR R/O VILL.- TEHTA,
   P.S. MAKHDUMPUR IN THE DISTRICT OF JEHANABAD
                   with
                LPA No.49 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPTT. OF HEALTH GOVT. OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. ASSISTANT DIRECTOR, HEALTH SERVICES (FALERIA
   CONTROL) BIHAR, PATNA
                       16




4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   VAISHALI AT HAJIPUR
5. THE ADDITIONAL CHIEF MEDICAL OFFICER, VAISHALI AT
   HAJIPUR
                    Versus
1. ASHOK KUMAR MAHTO S/O SRI YAMUNA MAHTO R/O VILL.-
   CHOUKI, P.S.- SAKEBPUR KAMAL, DISTT.- BEGHUSARAI
                    with
                 LPA No.50 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY TO THE GOVT., HEALTH DEPARTMENT, BIHAR,
   PATNA
2. THE DIRECTOR-IN-CHIEF, DEPTT. OF HEALTH, BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                    Versus
1. MD.GYASUDDIN S/O SHEKH BASIR R/O MOHALLA SADAR
   HOSPITAL CAMPUS, LINE BAZAR, PURNEA, POST OFFICE
   PURNEA, POLICE STATION K.HAT, DISTT.- PURNEA
                    with
                 LPA No.51 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY TO THE GOVERNMENT HEALTH DEPTT. BIHAR,
   PATNA
2. THE DIRECTOR-IN-CHIEF, DEPARTMENT OF HEALTH, BIHAR,
   PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICE
   PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                    Versus
1. RAM NARESH THAKUR S/O LATE KUER THAKUR R/O
   KHAJUHATTI, P.S.- BAIKUNTHPUR, DISTT.- GOPALGANJ
                    with
                 LPA No.52 of 2010
               THE STATE OF BIHAR & ORS .
                    Versus
                  SATYENDRA KUMAR .
                    with
                       17




                LPA No.53 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY, HEALTH MEDICAL
   EDUCATION AND FAMILY PLANNING GOVT. OF BIHAR, NEW
   SECRETARIAT, PATNA
3. DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   NEW SECRETARIAT, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   GOVT. OF BIHAR, DARBHANGA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   DARBHANGA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   MADHUBANI
7. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE, BAHERI, DISTT.- DARBHANGA
                  Versus
1. RAM PUKAR YADAV S/O LATE BHOLA YADAV R/O VILL.-
   BHOJPANDAUL, P.S. BISFI, DISTT.- MADHUBANI
                   with
                LPA No.55 of 2010
              THE STATE OF BIHAR & ORS .
                  Versus
                 YOGENDRA KUMAR .
                   with
                LPA No.56 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY HEALTH SERVICES,
   GOVERNMENT OF BIHAR, PATNA
3. THE COMMISSIONER SARAN DIVISION, CHAPRA
4. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
5. THE SCREENING COMMITTEE MADE FOR SCREENING OF
   APPOINTMENT OF HEALTH EMPLOYEES THROUGH ITS
   CHAIRMAN, BIHAR, PATNA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   GOPALGANJ
7. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, MAUJHA, GOPALGANJ
                  Versus
1. SHAMBHU NATH SINGH S/O LATE MUNSHI SINGH R/O VILL.-
   KOLHUA, P.O. AND P.S. MAUJHA GARH, DISTT.- GOPALGANJ
                   with
                LPA No.57 of 2010
                      18




1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY TO THE GOVERNMENT HEALTH DEPARTMENT
   BIHAR, PATNA
2. THE DIRECTOR IN CHIEF DEPARTMENT OF HEALTH, BIHAR,
   PATNA
3. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER PURNEA
5. THE DISTRICT MAGISTRATE PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
                   Versus
1. RAM BAHADUR KAMAT S/O LATE BHAILAL KAMAT R/O
   VILL. AND P.O.- KOTHIA, P.S.- JHANJHARPUR, DISTT.-
   MADHUBANI
                   with
                LPA No.58 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY TO THE GOVERNMENT HEALTH DEPARTMENT
   BIHAR, PATNA
2. THE DIRECTOR IN CHIEF DEPARTMENT OF HEALTH, BIHAR,
   PATNA
3. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER PURNEA
5. THE DISTRICT MAGISTRATE PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
                   Versus
1. RAM PRAKASH PASWAN S/O LATE TITHAR PASWAN R/O
   VILL.- KESHOPUR, P.S. ALAMNAGAR, DISTT.- PURNEA
                   with
                LPA No.61 of 2010
              THE STATE OF BIHAR & ORS .
                   Versus
                DUDH NATH PRASAD .
                   with
                LPA No.63 of 2010
              THE STATE OF BIHAR & ORS .
                   Versus
                  BISRAM SAH .
                   with
                LPA No.64 of 2010
1. THE STATE OF BIHAR
                       19




2.   THE COMMISSIONER CUM SECRETARY, HEALTH
   DEPARTMENT GOVERNMENT OF BIHAR,PATNA
3. THE DIRECTOR -IN-CHIEF , HEALTH SERVICE GOVERNMENT
   OF BIHAR, PATNA
4. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
   CHAIRMAN NAMELY , MANORANJAN CHATURVEDI
   DEPARTMENT OF HEALTH , GOVERNMENT OF BIHAR, PATNA
5. THE REGIONAL DEPUTY DIRECTOR , HEALTH SERVICES
   MAGADH DIVISION, GAYA
6. THE CIVIL SURGEON -CUM-CHIEF MEDICAL OFFICER
   JEHANABAD CUM ARWAL
7. COMMISSIONER GAYA DIVISION, GAYA
8. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE BLOCK KURTHA,DISTT-ARWAL
9. THE INCHARGE MEDICAL OFFICER, ADDITIONAL PRIMARY
   HEALTH CENTRE KURTHA, IN THE DISTRICT OF ARWAL
                   Versus
1. AMRESH KUMAR SINGH S/O SRI CHANDRAMA SINGH R/O
   VILL SOHSA, P.S.MAHANDIA,DISTT-ARWAL
                    with
                LPA No.65 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPTT. OF HEALTH GOVT. OF BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   VAISHALI AT HAJIPUR
4. SUPERINTENDENT SADAR HOSPITAL, HAJIPUR, DISTT.-
   VAISHALI
                   Versus
1. PARWATI DEVI @ PARVATI DEVI W/O LATE RAMESHWAR
   SINGH R/O VILL.- RAM BHADRA, P.S.- HAJIPUR, DISTT.-
   VAISHALI
                    with
                LPA No.66 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER-CUM-SECRETARY, HEALTH DEPTT.,
   BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   TIRHUT DIVISION, MUZAFFARPUR
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   SHEOHAR
                         20




6.   THE SUPERINTENDENT, SUB-DIVISIONAL HOSPITAL,
   SHEOHAR
7. THE HEAD CLERK, CIVIL SURGEON OFFICE, SHEOHAR
8. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   SITAMARHI
9. THE MEDICAL OFFICER INCHARGE OF PRIMARY HEALTH
   CENTRE, PUPERI, SITAMARHI
                   Versus
1. ASHOK KUMAR, MALE WARD ATTENDENT, SUB-DIVISIONAL
   HOSPITAL, SHEOHAR S/O LATE ASH NARAYAN CHOUDHARY
   R/O VILL.- DHARAMPUR, POST- BHITHHE, P.S. PUPERI, DISTT.-
   SITAMARHI
                    with
                LPA No.67 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
   SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY
   WELFARE DEPTT., GOVT. OF BIHAR, NEW SECRETARIAT
   VIKASH BHAWAN, BAILY ROAD, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   NEW SECRETARIAT VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   GOPALGANJ
                   Versus
1. PASHUPATI NATH THAKUR S/O LATE KEDAR NATH THAKUR
   R/O VILL.- HATHUA DAKSHIN TOLA, P.O. HATHUA, P.S.-
   MIRGANJ, DISTT.- GOPALGANJ
                    with
                LPA No.73 of 2010
1. THE STATE OF BIHAR
2. SECRETARY DEPARTMENT OF HEALTH, GOVERNMENT OF
   BIHAR, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   GOPALGANJ
                   Versus
1. BIPIN BIHARI UPADHYAY S/O BHRIGU ASHRAM UPADHYAY
   R/O VILL.- BHOBHICHAK, P.O.- NECHUA JALALPUR, P.S.
   KUCHARIKOAT, DISTT. GOPALGANJ, PRESENTLY STENO
   CUM TYPIST IN THE OFFICE OF THE CIVIL SURGEON CUM
   CHIEF MEDICAL OFFICER, GOPALGANJ
                    with
                LPA No.75 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-
   SECRETARY HEALTH MEDICAL EDUCATION AND FAMILY
                      21




   WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, NEW
   SECRETARIAT, VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF          HEALTH SERVICES, NEW
   SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   GOPALGANJ
                   Versus
1. KAPILDEO PRASAD S/O SRI PARAS NATH SAHAY R/O VILL.-
   MAKSUDPUR, P.O.-SASAMUSA, P.S.- VAHKAGAON, DISTT.-
   GOPALGANJ
                    with
                LPA No.77 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY, DEPARTMENT OF
   HEALTH GOVERNMENT OF BIHAR,PATNA
3. THE CIVIL SURGEON CUM - CHIEF MEDICAL OFFICER
   BHOJPUR , AT ARA
4. THE TREASURY OFFICER BHOJPUR AT ARA
5. THE DIRECTOR IN CHIEF, HEALTH SERVICES GOVERNMENT
   OF BIHAR, PATNA
6. THE SPECIAL SECRETARY, HEALTH DEPARTMENT
   GOVERNMENT OF BIHAR, PATNA
7. THE DEPUTY DIRECTOR , HEALTH DEPARTMENT
   GOVERNMENT OF BIHAR, PATNA
8. DR. CHANDRESH VIKRAM SINGH, DEPUTY DIRECTOR ,
   HEALTH SERVICES GOVERNMENT OF BIHAR, PATNA
9. DR. RAVINDRA NARAYAN PANDEY , DEPUTY DIRECTOR,
   HEALTH SERVICES GOVERNMENT OF BIHAR, PATNA
                   Versus
1. MOHAN SINGH S/O SURYA NARAYAN SINGH R/O MOH KARI,
   P.S.ARAH, DISTT-BHOJPUR
                    with
                LPA No.79 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
3. THE DEPARTMENTAL ENQUIRTY COMMITTEE THROUGH ITS
   CHAIRMAN NAMELY MANORANJAN CHATURVEDI HEALTH
   DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
4. THE COMMISSIONER MAGADH DIVISION, GAYA
5. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   MAGADH DIVISION, GAYA
                        22




6. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
   JEHANABAD
7. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, GHOSI, JEHANABAD
                   Versus
1. MANOJ KUMAR S/O SRI BIJAY KUMAR R/O MAKHDUMPUR,
   P.S. MAKHDUMPUR IN THE DISTRICT JEHANABAD
                    with
                LPA No.91 of 2010
1. THE STATE OF BIHAR
2. THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
3. THE COMMISSIONER CUM SECRETARY DEPTT. OF HEALTH
   GOVT. OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   MAGADH DIVISION, GAYA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   JAHANABAD
6. THE INCHARGE MEDICAL OFFICER, ADDITIONAL PRIMARY
   HEALTH CENTRE, BISTOL, DISTT.- JAHANABAD
                   Versus
1. MITHILESH SHARMA S/O GUPTESHWAR SHARMA R/O VILL.-
   SAHAR TELPA, P.S. KARPI, DISTT.- JAHANABAD
                    with
                LPA No.92 of 2010
1. THE STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY,
   DEPTT. OF HEALTH AND FAMILY WELFARE, GOVT. OF
   BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE DEPUTY DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                   Versus
1. GHAN SHYAM PRASAD SINGH S/O INDU BHUSHAN SINGH R/O
   VILL.- JAMUNIA, P.S. SIMRI BAKHTIARPUR, DISTT.- SAHARSA
                    with
                LPA No.98 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY TO THE GOVERNMENT, HEALTH DEPTT., BIHAR,
   PATNA
2. THE DIRECTOR IN CHIEF DEPARTMENT OF HEALTH, BIHAR,
   PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES
   PURNEA DIVISION, PURNEA
                        23




4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                   Versus
1. LEELA DEVI W/O SRI SURESH MALLICK R/O MOHALLA-
   DONER CHOWK, PRABHAT COLONY, P.S. K.HAT, DISTT.-
   PURNEA
                    with
               LPA No.100 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY TO THE GOVERNMENT, HEALTH DEPTT., BIHAR,
   PATNA
2. THE DIRECTOR-IN-CHIEF DEPTT. OF HEALTH, BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES
   PURNEA DIVISION, PURNEA
4. THE DIVISIONAL COMMISSIONER, PURNEA
5. THE DISTRICT MAGISTRATE, PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                   Versus
1. RADHA BALLABH SINGH S/O LATE RAMWATER SINGH R/O
   VILL.- DALPUR, P.S. CHAUTHAM, DISTT.- KHAGARIA
                    with
               LPA No.101 of 2010
1. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT.
   OF BIHAR
2. THE SECRETARY CUM COMMISSIONER DEPARTMENT OF
   HEALTH GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   JAHANABAD
                   Versus
1. SHYAM NARAYAN KUMAR S/O RAM NATH SHARMA R/O
   VILL.- NAGWAN, P.S. GHOSHI, DISTT.- JAHANABAD
                    with
               LPA No.105 of 2010
1. THE STATE OF BIHAR
2. THE DIRECTOR -IN-CHIEF , HEALTH SERVICES        BIHAR,
   PATNA
3. THE DEPUTY SECRETARY, DEPARTMENT OF HEALTH AND
   FAMILY WELFARE GOVERNMENT OF BIHAR,PATNA
4. THE DEPUTY DIRECTOR ,HEALTH SERVICES BIHAR, PATNA
                      24




5.   THE CHAIRMAN, ENQUIRY COMMITTEE OF VALID
   APPOINTMENT , HEALTH SERVICES BIHAR, PATNA
6. THE CHIEF MEDICAL OFFICER-CUM-CIVIL SURGEON
   SAMASTIPUR
7. THE MEDICAL OFFICER IN-CHARGE , ADDITIONAL PRIMARY
   HEALTH CENTRE HASANPUR, SAMASTIPUR
                  Versus
1. SHIV NATH RAUT S/O SRI SUKH DEO RAUT R/O VILL
   JAMSAM, P.O.JAMSAM, DISTT-MADHUBANI
                   with
               LPA No.106 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER -CUM -SECRETARY,DEPARTMENT OF
   HEALTH GOVERNMENT OF BIHAR,PATNA
3.    THE   DIRECTOR      -IN-CHIEF, HEALTH   SERVICES
   GOVERNMENT OF BIHAR,PATNA
4. THE REGIONAL DEPUTY DIRECTOR ,HEALTH SERVICES
   PATNA DIVISION , PATNA
                  Versus
1. MAKESH SHARMA S/O LATE YADUNANDAN SHARMA R/O
   VILL PITWANS,P.S. NAUBATPUR, DISTT-PATNA
2. JWALA PRASAD S/O SRI BANARSI LAL R/O VILL
   ASTHAWAN,P.S.ASTHAWAN,DISTT-NALANDA
                   with
               LPA No.108 of 2010
1. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
   GOVERNMENT OF BIHAR,PATNA
2. THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF
   HEALTH GOVERNMENT OF BIHAR,PATNA
3. THE DIRECTOR -IN- CHIEF, HEALTH SERVICES
   GOVERNMENT OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR , HEALTH SERVICES
   PATNA DIVISION, PATNA
5. SUPERINTENDENT GURU GOBIND SINGH HOSPITAL PATNA
   CITY,PATNA
                  Versus
1. JAGESHWAR PRASAD S/O RAM BHAJAN RAM R/O VILL
   GHOURDOUR, P.S.LAKHRIA, DISTT-PATNA
                   with
               LPA No.113 of 2010
1. THE STATE OF BIHAR , THROUGH THE PRINCIPAL
   SECRETARY, DEPARTMENT OF HEALTH AND FAMILY
   WELFARE GOVERNMENT OF BIHAR,PATNA
                      25




2. THE DIRECTOR IN CHIEF , HEALTH SERVICES GOVERNMENT
   OF BIHAR,PATNA
3. THE DEPUTY DIRECTOR , HEALTH SERVICES BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
                    Versus
1. JAWAHAR LAL BISWAS S/O BALDEO BISWAS R/O VILL
   PANKI,P.S.PRANPUR,DISTT-KATIHAR
                    with
                LPA No.114 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH GOVERNMENT OF BIHAR,PATNA
2. THE DIRECTOR -IN-CHIEF , HEALTH SERVICES
   GOVERNMENT OF BIHAR,PATNA
3. THE DEPUTY DIRECTOR , HEALTH SERVICES GOVERNMENT
   OF BIHAR,PATNA
4. THE REGIONAL DEPUTY DIRECTOR , HEALTH SERVICES
   MAGADH DIVISION , GAYA
5. THE ADDITIONAL COLLECTOR MAGADH DIVISION , GAYA
6. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   JEHANABAD
7. THE DEPARTMENTAL ENQUIRY COMMITTEE THROUGH ITS
   CHAIRMAN CUM DIRECTOR IN CHIEF HEALTH DEPARTMENT
   GOVERNMENT OF BIHAR,PATNA
8. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE RATNI FARIDPUR, JEHANABAD
                    Versus
1. ASHOK KUMAR S/O SRI BAJIR MAHTO R/O VILL SINGARHAT
   , P.S.SOHSARAI,IN THE DISTRICT NALANDA
                    with
                LPA No.116 of 2010
1. THE STATE OF BIHAR THROUGH ITS COMMISSIONER CUM
   SECRETARY, TO THE GOVERNMENT HEALTH DEPARTMENT
   BIHAR, PATNA
2. THE DIRECTOR -IN-CHIEF , DEPARTMENT OF HEALTH
   BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR , HEALTH SERVICES
   PURNEA DIVISION , PURNEA
4. THE DIVISIONAL COMMISSIONER PURNEA
5. THE DISTRICT MAGISTRATE PURNEA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
                    Versus
1. RAMANAND JHA S/O SRI TURANT JHA R/O VILL BARDAHA,
   P.O.AMARI, PS.KHODAWANDPUR, DISTT-BEGUSARAI
                      26




                   with
               LPA No.126 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH AND FAMILY WELFARE,
   GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES GOVERNMENT
   OF BIHAR, PATNA
3. THE DEPUTY DIRECTOR HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
                  Versus
1. MOHAMMAD QUISER IMAM S/O MD. HABIBUR RAHMAN R/O
   VILL.- BAHADURGANJ, P.S.- BAHADURGANJ, DISTT.-
   KISHANGANJ
                   with
               LPA No.129 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY           GOVERNMENT
   HEALTH MEDICAL EDUCATION AND FAMILY WELFARE
   DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER ROHTAS
   AT AND POST OFFICE, SASARAM, DISTT.- ROHTAS
5. THE MEDICAL OFFICER INCHARGE, PRIMARY HEALTH
   CENTRE DINARA AT AND POST OFFICE DINARA, DISTT.-
   ROHTAS
                  Versus
1. HARI SHANKAR RAM S/O LATE PHULWARI RAM R/O VILL.-
   ARILA, RAGHUNATHPUR, P.O.- SARAON, DISTT.- ROHTAS
                   with
               LPA No.138 of 2010
1. THE STATE OF BIHAR
2. PRINCIPAL SECRETARY, DEPARTMENT OF HELATH AND
   FAMILY WELFARE, GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HELATH SERVICES GOVT. OF
   BIHAR, PATNA
4. THE DISTRICT MAGISTRATE, PURNIA DISTT- PURNIA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNIA
6. INCHARGE MEDICAL OFFICER, PRIMARY HELATH CENTRE,
   BAINSEE, PURNIA, DISTT- PURNEA
                  Versus
1. BINOD KUMAR S/O SHRI CHATTU SINGH R/O VILL-
   MANDACHH AND P.O AND P.S- SOHSARAI, DISTT- NALANDA
                   with
                       27




                LPA No.141 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY, HELATH DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HELATH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   PURNEA
                   Versus
1. RANJEET KUMAR S/O SRI DINESH PRASAD SAH R/O VILL-
   KASWA, P.S- KASWA, DISTT- PURNEA
                    with
                LPA No.144 of 2010
1. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT.
   OF BIHAR, PATNA
2. THE SECRTARY CUM COMMISSIONER, DEPARTMENT, OF
   HEALTH GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SERVICES GOVT.OF
   BIHAR, PATNA
4. THE RGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   MAGADH DIVISION, GAYA
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   JAHANABAD
                   Versus
1. VIJAY PRASAD S/O ABADH NANDAN PRASAD SINGH ,R/O
   VILL SRI BIGHA, P.S- SAKURA BAGH, DISTT- JEHANABAD
                    with
                LPA No.148 of 2010
1. THE STATE OF BIHAR
2.    THE    COMMISSIONER-CUM-SECRETARY,          HEALTH
   DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN-CHIEF, HEALTH DEPARTMENT, GOVT. OF
   BIHAR, PATNA
4. THE ASSISTANT DIRECTOR, HEALTH DEPARTMENT, BIHAR,
   PATNA
5. THE CIVIL SURGEON CUM-CHIEF MEDICAL OFFICER,
   SUPAUL AND MADHUBANI
                   Versus
1. BEDANAND SINGH S/O SHRI KARI SINGH R/O VILL-DHOLI,
   P.S- PHAPTIYAHI, DISTT- SUPAUL
                    with
                LPA No.150 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY, HEALTH DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, BIHAR, PATNA
                       28




4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   PURNEA
                   Versus
1.   RAJANAND      CHOUDHARY      S/O  LATE    NITYANAND
   CHOUDHARY R/O VILL BHATWAR, P.O- PAKRI, P.S- JOKIHAT,
   DISTT- PURNEA
                    with
               LPA No.151 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
   SECRTARY, HEALTH MEDICAL EDUCATION AND FAMILY
   WELFARE     DEPARTMENT,      GOVT.  OF   BIHAR,   NEW
   SECRETARAIT, VIKASH BHAWAN, BAILEY ROAD, PATNA
2. THE DIRECTOR-IN-CHIEF,         HEALTH SERVICES, NEW
   SECRETARIAT, VIKASH BHAWAN, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   GOPALGANJ
                   Versus
1. RAJ BALI PRASAD S/O LATE MAHADEO PRASAD R/O VILL
   SWARAJIT, P.S- MIRGANJ, DISTT- GOPALGANJ
                    with
               LPA No.159 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY,                HEALTH
   DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SRVICES, GOVT. OF
   BIHAR, PATNA
4. THE RGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   PATNA DIVISION, PATNA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   BHOJPUR, ARA
6. THE ADDITIONAL MEDICAL OFFICER, BHOJPUR, ARA
                   Versus
1. NAURANGI PRASAD GUPTA S/O SRI MADAN PRASAD GUPTA
   R/O VILL PANDABIGHA, P.S- BELAGANJ, DISTT- GAYA
2. SURYADEO SINGH S/O LATE BRIJ RAJ SINGH R/O VILL
   MAHUAR, P.S- BRAHAMPUR, DISTT-BUXAR
3. RAM NARESH SINGH, S/O BASUDEO SINGH R/O VILL
   SHEOPUR, P.S- ARA, DISTT- BHOJPUR
                    with
               LPA No.160 of 2010
1. THE STATE OF BIHAR           THROUGH    THE PRINCIPAL
   SECRETARY, DEPARTMENT OF HELATH AND FAMILY
   WELFARE, GOVT. OF BIHAR, PATNA
                       29




2. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE DEPUTY DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   KISHANGANJ
5. THE IN-CHARGE, MEDICAL OFICER, KOCHADHAMAN,
   KISHANGANJ
                   Versus
1. PARASH LAL SAH S/O ROOPLAL SAH R/O MOH- TELIBASTI,
   P.S- KISHANGANJ, DISTT- KISHANGANJ
                    with
               LPA No.171 of 2010
1. THE STATE OF BIHAR
2. SECRETARY CUM COMMISSIONER          HEALTH SERVICES,
   BIHAR, PATNA
3. REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES KOSHI
   DIVISION, SAHARSA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNIA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
                   Versus
1. PANNA PRASAD SINGH S/O JAWAHAR PRASAD R/O VILL.-
   MALLDIHA, P.S.- BARHARA KOTHI, DISTT.- PURNEA
                    with
               LPA No.177 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY , HEALTH DEPARTMENT BIHAR, PATNA
3. THE DIRECTOR -IN-CHIEF HEALTH SERVICES BIHAR,PATNA
4. THE CIVIL SURGEON-CUM -CHIEF MEDICAL OFFICER
   PURNEA
                   Versus
1. SATISH CHANDRA JHA S/O DINESH CHANDRA JHA R/O VILL
   MANGALWAR, P.O.MANGALWAR CHARAIYA,P.S.CHOPRA
   RAM NAGAR, DISTT-PURNEA
                    with
               LPA No.180 of 2010
1. THE STATE OF BIHAR
2. SECRETARY DEPTT. OF HEALTH, GOVT. OF BIHAR, PATNA
3. DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
5. DY. DIRECTOR (ADMINISTRATION), HEALTH SERVICES,
   BIHAR, PATNA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   KHAGARIA
                       30




                  Versus
1. NAGENDRA SINGH S/O SHRI BAIDYANATH SINGH R/O VILL.-
   NAWADA, P.S.- RAGHUNATHPUR, DISTT.- SIWAN
                   with
               LPA No.183 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRTARY,
   DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVT OF
   BIHR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
3. THE DEPUTY DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNIA
                  Versus
1. RAMDEO NARAYAN PRASAD S/O SUKHDEO NARAIN PRASAD
   R/O VILL- KANHAIYA CHAK, P.S KANHAIYA CHAK, DISTT-
   MUNGER
                   with
               LPA No.186 of 2010
1. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY,
   GOVT. OF BIHAR, PATNA
2. THE COMMISSIONER AND SECRETARY,              HEALTH
   DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   PURNIA DIVISION, PURNIA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   DARBHANGA
6. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNIA
7. THE IN-CHARGE MEDICAL OFFICER, PRIMARY HEALTH
   CENTRE, RUPAULI, DISTT- PURNIA
8. THE COMMITTEE THROUGH ITS CHAIRMAN, DIRECTOR-IN-
   CHIEF, HEALTH SERVICES BIHAR, PATNA
                  Versus
1. JAINENDRA KUMAR JHA S/O SHRI YUGAL KISHORE JHA R/O
   VILL-NATHPUR, PO- BHOUWA DEORHI, P.S- RUPAULI, DISTT-
   PURNIA
                   with
               LPA No.187 of 2010
1. THE STATE OF BIHAR
2. THE CHIEF SECRETARY GOVT. OF BIHAR, PATNA
3. THE COMMISSIONER-CUM-SECRETARY, HEALTH DEPTT.,
   GOVT. OF BIHAR, PATNA
                        31




4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   AURANGABAD
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, ARWAL
                    Versus
1. BIRENDRA KUMAR VERMA S/O SRI PREM LAL SINGH R/O
   VILL.- HARPIA, BADAULI, P.S. PALIGANJ, DISTT.- PATNA
                    with
                 LPA No.189 of 2010
1. THE STATE OF BIHAR THROUGH THE DIRECTOR IN CHIEF
   HEALTH SERVICES, BIHAR, PATNA
2. THE DEPUTY DIRECTOR, HEALTH SERVICES, BIHAR, PATNA
3. THAT THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   BEGUSARAI, DISTT.- BEGUSARAI
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   DARBHANGA, DISTT.- DARBHANGA
5. THE INCHARGE MEDIAL OFFICER PRIMARY HEALTH
   CENTRE, BALIA, DISTT.- BEGUSARAI
                    Versus
1. MISHR KUMAR S/O SRI DIPLAL PRASAD R/O VILL.- RAMPUR
   PARORI, P.S. SITAMARHI, DISTT.- SITAMARHI
                    with
                 LPA No.190 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
   SECRETARY DEPTT. OF HEALTH, BIHAR, PATNA
2. THE DIRECTOR IN CHIEF, DEPTT. OF HEALTH, BIHAR, PATNA
3. THE DISTRICT MAGISTRATE, PURNEA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, PURNEA
                    Versus
1. ARVIND KUMAR (DRIVER) S/O RAGHU MAHTO R/O VILL.-
   KAKHRA, P.S. SAH SARAI, DISTT.- NALANDA
                    with
                 LPA No.196 of 2010
1. THE STATE OF BIHAR
2. THE CHIEF SECRETARY BIHAR, PATNA
3. THE SECRETARY CUM COMMISSIONER,                   HEALTH
   DEPARTMENT, GOVT. OF BIHAR, PATNA
4. THE ADDITIONAL DIRECTOR, HEALTH SERVICES (FAMILY
   WELFARE) GOVT. OF BIHAR, PATNA
5. THE RGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   BIHAR, PATNA
6. THE DISTRICT MAGISTRATE, NALANDA (BIHAR SHARIF)
7. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   NALANDA (BIHAR SHARIF)
                       32




8. THE IN-CHARGE MEDICAL OFFICER, REFERRAL HOSPITAL,
   ASTHAWAN, NALANDA (BIHAR SHARIF)
                   Versus
1. KAROO SAO S/O SRI BHULAN SAO R/O VILL- KORUT,M POST-
   GUNJARCHAK, P.S- CHANDI, DISTT- NALANDA (BIHAR
   SHARIF)
                    with
               LPA No.198 of 2010
1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY,            HEALTH MEDICAL
   EDUCATION AND FAMILY PLANNING, GOVT. OF BIHAR,
   PATNA
3. THE DISRECTOR -IN-CHIEF, HEALTH SERVICES, GOVT.OF
   BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   SAHARSA, DISTT- SAHARSA
5. THE IN-CHARGE, MEDICAL OFFICER, MAHESHI, DISTT-
   SAHARSA
                   Versus
1. KUMARI RITA VERMA W/O SHIVA SHANKAR KANTH D/O
   UPENDRA LAL DAS, R/O VILL- BANGOUN, PO- BANGOUN, P.S-
   BANGOUN, DISTT- SAHARSA, PRESENT POSTAL ADD-
   KUMARI RITA VERMA, C/O RAMAN KUMAR VERMA, TAGORE
   COACHIN BEORO, KAYATHA TOLA, SAHARSA (EAST TO
   RAILWAY LOKOSHED, SAHARSA) PIN- 852201
                    with
               LPA No.201 of 2010
1. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY,
   BIHAR, PATNA
2.    THE   SECRETARY      CUM    HEALTH  COMMISSIONER
   DEPARTMENT OF MEDICAL EDUCATION AND FAMILY
   WELFARE, BIHAR, PATNA
3. THE DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR
4. THE DISTRICT MAGISTRATE, PURNEA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   PRUNEA
                   Versus
1. JAGDISH MISHRA S/O SOBHA NAND MISHRA R/O VILL AND
   P.O- HARIRAHI, DISTT- PURNEA
                    with
               LPA No.202 of 2010
1. THE STATE OF BIHAR
                        33




2.   THE COMMISSIONER AND SECRETARY,                HEALTH
   DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE THRIOUGH ITS CHAIRMAN CUM
   DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR PATNA
5. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   DARBHANGA, DIVISION, DARBHANGA
6. THE CIVIL SURGEON         CUM CHIEF MEDICAL OFFICER,
   DARBHANGA
7. THE INCHARGE MEDICAL OFFICER, ADDITIONAL PRIMARY
   HEALTH CENTRE, HAYAGHAT DISTT- DARBHANGA
                   Versus
1. RANI KUMARI W/O SRI AJIT KUMAR THAKUR R/O VILL-
   SAMARTHA, P.S- BIBHUTINAGAR, DISTT- SAMASTIPUR
                    with
                LPA No.203 of 2010
1. THE STATE OF BIHAR THROUGH THE COMMISSIONER CUM
   SECRETARY DEPARTMENT OF HEALTH BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
3. THE DISTRICT MAGISTRATE PURNEA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   PURNEA
                   Versus
1. SATENDRA KUMAR SINGH S/O RAM SWARATH PRASAD
   SINGH /R/O VILL BALU TOLA, P.O- NIROPUR, DISTT- PURNEA
                    with
                LPA No.204 of 2010
1. THE STATE OF BIHAR THROUGH THE DIRECTOR-IN-CHIEF,
   HEALTH SERVICES, BIHAR, NEW SECRETARIAT, PATNA
2. THE ENQUIRY COMMITTEE, HEADED BY THE DIRECTOR-IN-
   CHIEF, HEALTH SERVICES, BIHAR/CHAIRMAN OF THE
   ENQUIRY COMMITTEE, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   ROHTAS (SASRAM
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   MADHEPURA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   SAHARSA
6. THE MEDICAL INCHARGE, PRIMARY HEALTH CENTRE,
   CHENARI, DISTT- ROHTAS
                   Versus
1. DEONANDAN PRASAD S/O SRI SOMAR SINGH R/O VILL
   MAHKAR BIGHA, PO- PARASDIA, P.S- CHANDI, DISTT-
                        34




   NALANDA, AT PRESENT RESIDING IN BLOCK COLONY AT
   CHENARI BLOCK, P.O-CHENARI, DISTT- ROHTAS
                   with
                LPA No.205 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER-CUM-SECRETARY, DEPARTMENT, OF
   HEALTH, GOVT. OF BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
   PATNA DIVISION, PATNA
                   Versus
1. ARVIND KUMAR S/O LATE SURYADEO SINGH R/O VILL-
   BELA, P.S- NAUBATPUR, DISTT- PATNA
                   with
                LPA No.209 of 2010
1. THE STATE OF BIHAR THROUGH THE SECRETARY-CUM-
   COMMISSIONER HEALTH DEPARTMENT, GOVERNMENT OF
   BIHAR, PATNA
2. THE DIRECTOR-IN-CHIEF            HEALTH DEPARTMENT,
   GOVERNMENT OF BIHAR, PATNA
3. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   SITAMARHI
4. THE CIVIL SURGEON - CUM - CHIEF MEDICAL OFFICER
   JEHANABAD
                   Versus
1. MAHENDRA PRASAD KANDU S/O LATE CHAMRU KANDU R/O
   MOHALLA- BAJAIN, P.O.- TEHTA, P.S. MAKHDUMPUR, DISTT.-
   JEHANABAD
                   with
                LPA No.212 of 2010
1. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
   GOVERNMENT OF BIHAR, PATNA
2. THE PRINCIPAL SECRETARY DEPARTMENT OF HEALTH,
   MEDICAL      EDUCATION       AND    FAMILY  WELFARE,
   GOVERNMENT OF BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   SAHARSA
                   Versus
                       35




1.   KAMLESH KUMAR @ KAMLESH KR. YADAV S/O
   PHULESHWAR YADAV R/O MOHALLA- GANGAJAL, WARD
   NO.12, SAHARSA, P.S. SAHARSA, DISTT.- SAHARSA
                   with
                LPA No.216 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH, MEDICAL EDUCATION & FAMILY
   WELFARE, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT OF
   BIHAR, PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER SITAMARHI
4. INCHARGE MEDICAL OFFICER PRIMARY HEALTH CENTRE,
   BAIPATTI, SITAMARHI
                   Versus
1. LAL BABU MANDAL S/O SRI PACHKAURI MANDAL R/O VILL.-
   DORPUR, P.S.- NANPUR, DISTT.- SITAMARHI
                   with
                LPA No.218 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH, MEDICAL EDUCATION AND
   FAMILY WELFARE, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
   BIHAR, PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   DARBHANGA
4. IN-CHARGE MEDICAL OFFICER ADDITIONAL PRIMARY
   HEALTH CENTRE, BUCHAULI, DARBHANGA
                   Versus
1. ABHINAW KUMAR S/O SRI MAHADEO PRASAD R/O
   MOHALLA- SONAWATI, P.S.- TOWN SITAMARHI, DISTT.-
   SITAMARHI
                   with
                LPA No.219 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY DEPARTMENT OF
   HEALTH AND FAMILY WELFARE, GOVERNMENT OF BIHAR,
   PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
4. THE DIRECTOR, HEALTH SERVICES           GOVERNMENT OF
   BIHAR, PATNA
5. THE REGIONAL DEPUTY DIRECTOR OF HEALTH SERVICES
   GAYA DIVISION, GAYA
                       36




6.   THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   JEHANABAD
7. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER ARWAL
8. THE IN-CHARGE MEDICAL OFFICER ADDITIONAL PRIMARY
   HEALTH CENTRE, PARASI BAZAR, DISTT.- ARWAL
                     Versus
1. SONA DEVI W/O SRI RAM CHANDRA SINGH R/O VILL.-
   BAIDRABAD, P.S. & DISTT.- ARWAL (BIHAR)
                     with
                LPA No.220 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH, MEDICAL EDUCATION & FAMILY
   WELFARE, GOVERNMENT OF BIHAR, PATNA
2. DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT OF
   BIHAR, PATNA
3. CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER SITAMARHI
4. INCHARGE MEDICAL OFFICER PRIMARY HEALTH CENTRE,
   SITAMARHI
                     Versus
1. RITA KUMARI D/O SRI BHOGI MAHTO R/O RAMBAGH ROAD,
   P.S.- MOTIJHIL, DISTT.- MUZAFFARPUR
                     with
                LPA No.221 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY HEALTH DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   SAHARSA
                     Versus
1. NATHUNI SAH S/O LATE NIRDHAN SAH R/O VILL.- BARIYAHI,
   P.S.- BANGAUN, DISTT.- SAHARSA
                     with
                LPA No.222 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER -CUM- SECRETARY              HEALTH
   DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THREE MEN COMMITTEE THROUGH ITS CHAIRMAN-CUM-
   DIRECTOR IN CHIEF HEALTH DEPARTMENT, GOVERNMENT
   OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   TIRHUT DIVISION, MUZAFFARPUR
5. THE COMMISSIONER TIRHUT DIVISION, MUZAFFARPUR
                        37




6.   THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   BETTIAH, WEST CHAMPARAN
7. THE CIVIL SURGEON -CUM- CHIEF MEDICAL OFFICER
   SHEOHAR
8. INCHARGE MEDICAL OFFICER               GAUNAHA, WEST
   CHAMPARAN
9. THE DEPUTY SUPERINTENDENT SUB-DIVISIONAL HOSPITAL,
   SHEOHAR
                   Versus
1. WAKIL PRASAD S/O LATE RAM NARAYAN SAH R/O VILL.-
   BISHAMBHARPUR,        P.S.- KALYANPUR,    DISTT.-  EAST
   CHAMPARAN, AT PRESENT RESIDENT AT PROFESSOR
   COLONY, POWER HOUSE CHOWK, P.S. CHAKIA, DISTT.- EAST
   CHAMPARAN
                    with
               LPA No.223 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY HEALTH DEPARTMENT, BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER PURNEA
                   Versus
1. ASHOK KUMAR GUPTA S/O SRI SHANKAR PRASAD SAH R/O
   VILL.- KASWA, P.S.- KASWA, DISTT.- PURNEA
                    with
               LPA No.228 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY                   HEALTH
   DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE THROUGH ITS CHAIRMAN - CUM -
   DIRECTOR IN CHIEF HEALTH SERVICES, GOVERNMENT OF
   BIHAR, PATNA
4. THE DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
5. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
6. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   DARBHANGA DIVISION, DARBHANGA
7. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   DARBHANGA
8. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, JALE, DISTT.- DARBHANGA
                   Versus
1. MADAN MOHAN CHOUDHARY S/O LATE SUNDAR LAL
   CHOUDHARY R/O VILL. AND P.O.- PINDARUCH, P.S.-
   KAMTAUL, DISTT.- DARBHANGA
                        38




                   with
                LPA No.230 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER AND SECRETARY                 HEALTH
   DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE ENQUIRY COMMITTEE THROUGH ITS CHAIRMAN - CUM -
   DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
4. DIRECTOR IN CHIEF HEALTH SERVICES, BIHAR, PATNA
5. THE COMMISSIONER DARBHANGA DIVISION, DARBHANGA
6. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   DARBHANGA DIVISION, DARBHANGA
7. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   DARBHANGA
8. THE INCHARGE MEDICAL OFFICER ADDITIONAL PRIMARY
   HEALTH CENTRE, ARAILA, HANUMAN NAGAR, DISTT.
   DARBHANGA
                   Versus
1. MUNNA KUMAR JHA S/O LATE PARMANAND JHA R/O
   VILLAGE    AND     P.O.-    BAHADURPUR    DEKULI,  P.S.
   BAHADURPUR, DISTT.- DARBHANGA AT PRESENT POSTED
   AS CLERK, ADDITIONAL PRIMARY HEALTH CENTRE,
   ARAILA, HANUMAN NAGAR, DISTT.- DARBHANGA
                   with
                LPA No.254 of 2010
1. THE STATE OF BIHAR
2. THE SECRETARY, HEALTH DEPTT., BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
   SAHARSA
                   Versus
1. MANOJ KUMAR SINGH S/O SHUKHDEO PRASAD SINGH R/O
   MOHALLA GANJ JALA, NEAR ISLAMIA CHAWK, P.S.
   SAHARSA, SADAR, DISTT.- SAHARSA
                   with
                LPA No.257 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
   DEPARTMENT OF HEALTH MEDICAL EDUCATION & FAMILY
   WELFARE GOVT. OF BIHAR, PATNA
2. DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF BIHAR,
   PATNA
3. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER, SITAMARHI
4.     DISTRICT    TUBERCULOSIS       OFFICER,   DISTRICT
   TUBERCULOSIS CENTRE, SITAMARHI
                        39




                   Versus
1. RAM PUKAR ROY S/O SRI RAM AUTAR ROY R/O VILL.-
   BUNIYADI TOLA, P.S. RIGA, DISTT.- SITAMARHI
                   with
                LPA No.267 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY DEPARTMENT OF
   HEALTH, GOVERNMENT OF BIHAR, PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER
   SHEIKHPURA
4. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, ARIARY, DISTT.- SHEIKHPURA
5. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER GODDA
6. THE DISTRICT MAGISTRATE SHEIKHPURA
7. THE TREASURY OFFICER SHEIKHPURA
8. THE DIRECTOR-IN-CHIEF         MEDICAL SERVICES, BIHAR,
   PATNA
                   Versus
1. MUKUND MURARI MANDAL S/O SHRI NARSHINGH PRASAD
   MANDAL R/O VILL.- HILAWE, P.S.- GODDA, DISTT.- GODDA,
   LASTLY POSTED AS JEEP DRIVER UNDER IN-CHARGE
   MEDICAL OFFICER, PRIMARY HEALTH CENTRE, ARIARI,
   DISTT.- SHEIKHPURA
                   with
                LPA No.233 of 2010
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
   SECRETARY,DEPARTMENT OF HEALTH GOVERNMENT OF
   BIHAR,PATNA
2. THE DIRECTOR -IN- CHIEF, HEALTH SERVICES
   GOVERNMENT OF BIHAR,PATNA
3. THE CIVIL SURGEON -CUM-CHIEF MEDICAL OFFICER
   KHAGARIA
4. INCHARGE MEDICAL OFFICER,PRIMARY HEALTH CENTRE
   BELDAUR,KHAGARIA
                   Versus
1. GIRISH KUMAR SINHA S/O LATE GANGA PRASAD R/O VILL
   KISHUNPUR,P.S.BARH,DISTT-PATNA
                   with
                LPA No.236 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER -CUM-SECRETARY,DEPARTMENT OF
   HEALTH BIHAR,PATNA
3. DIRECTOR -IN-CHIEF ,HEALTH SERVICES BIHAR,PATNA
                       40




4. THE DEPUTY SECRETARY,DEPARTMENT OF HEALTH AND
   FAMILY WELFARE GOVERNMENT OF BIHAR,PATNA
5. THE DEPUTY DIRECTOR ,HEALTH SERVICES BIHAR,PATNA
6. THE CHAIRMAN ENQUIRY COMMITTEE OF VALID
   APPOINTMENT ,HEALTH SERVICES BIHAR,PATNA
7. THE CHIEF MEDICAL OFFICER CUM CIVIL SURGEON
   MUNGER
8. THE DISTRICT TUBERCULOSIS OFFICERS TUBERCULOSIS
   CENTRE,MUNGER
                   Versus
1. SHASHI BHUSHAN CHAUDHARY S/O SRI BINAY CHAUDHARY
   R/O VILL +P.O.SHAWANI,P.S.BAKHTIYARPUR,DISTT-PATNA
                    with
                LPA No.248 of 2010
1. THE STATE OF BIHAR
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, NEW SECRETARIAT, PATNA
3. THE DIRECTOR, HEALTH SERVICES        GOVERNMENT OF
   BIHAR, NEW SECRETARIAT, PATNA
4. THE REGIONAL DIRECTOR              HEALTH SERVICES,
   MUZAFFARPUR
5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   SITAMARHI, DISTT.- SITAMARHI
6. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, PARIHAR, DISTT.- SITAMARHI
7. THE INVESTIGATION THROUGH THE CHAIRMAN-CUM-
   DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVT. OF BIHAR,
   PATNA
                   Versus
1. BHAGYA NARAYAN PANDEY S/O LATE RAM DAYAL PANDEY
   R/O VILL.- SUKKI MUSHAHARAIYA, P.S. PARIHAR, DISTT.-
   SITAMARHI, PRESENTLY POSTED AS BASIC HEALTH
   WORKER (TERMINATED), PRIMARY HEALTH CENTRE,
   PARIHAR, SITAMARHI, DISTT.- SITAMARHI
                    with
                LPA No.249 of 2010
1. THE STATE OF BIHAR
2. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
3. THE DIRECTOR, HEALTH SERVICES        GOVERNMENT OF
   BIHAR, PATNA
4. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   SITAMARHI
                       41




5.   THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER
   SAHARSA
6. THE IN-CHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, NIRMALI, DISTT.- SAHARSA
                     Versus
1. BAIDYANATH PRASAD YADAV S/O SHRI RASIK LAL YADAV
   R/O VILL.- CHAPRAM, P.S. MADHEPURA, DISTT.- MADHUBANI
                     with
                LPA No.250 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY                 HEALTH
   DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE DIRECTOR-IN-CHIEF HEALTH SERVICES, GOVERNMENT
   OF BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR HEALTH SERVICES,
   TIRHUT DIVISION, MUZAFFARPUR
5. CIVIL SURGEON CUM CHIEF MEDICAL OFFICER SITAMARHI
6. THE INCHARGE MEDICAL OFFICER REFERRAL HOSPITAL,
   MAJORGANJ, SITAMARHI
7. THE INCHARGE MEDICAL OFFICER PRIMARY HEALTH
   CENTRE, PUPRI, SITAMARHI
                     Versus
1. LAL BABU PRASAD YADAV S/O LATE BINDESHWAR RAI @
   SRI BINDESHWARI PRASAD YADAV R/O VILL.- RANJITPUR,
   P.S. AND DISTT.- SITAMARHI
2. BINOD KUMAR JHA S/O SRI HARIBANSH JHA R/O VILL.-
   KABILLPUR, P.S. KANTI, DISTT.- MUZAFFARPUR
                     with
                LPA No.270 of 2010
1. THE STATE OF BIHAR
2. THE COMMISSIONER CUM SECRETARY, DEPTT. OF HEALTH,
   GOVT. OF BIHAR, AT & P.O. PATNA
3. THE CIVIL SURGEON CUM CHIEF MEDICAL OFFICER,
   BHOJPUR, AT ARA
4. THE MEDICAL OFFICER, IN-CHARGE, POLICE HOSPITAL,
   BHOJPUR, AT ARA
5. THE TREASURY OFFICER, BHOJPUR, AT ARA
6. THE DIRECTOR IN CHIEF, HEALTH SERVICES, GOVT. OF
   BIHAR, PATNA
7. THE SPECIAL SECRETARY, HEALTH DEPTT., GOVT. OF BIHAR,
   PATNA
8. THE DEPUTY SECRETARY, HEALTH DEPTT., GOVT. OF BIHAR,
   PATNA
                                      42




        9. DR. CHANDRESH VIKRAM SINGH, DEPUTY DIRECTOR,
           HEALTH SERVICES, GOVT. OF BIHAR, PATNA
        10. DR. RAVINDRA NARAYAN PANDEY, DEPUTY DIRECTOR,
           HEALTH SERVICES, GOVT.OF BIHAR, PATNA
                           Versus
        1. MD. MAHFOOZ ALAM S/O LATE ABDUL SATAR R/O
           MUHALLA KHETARI, P.S. ARAH, DISTT.- BHOJPUR
                           with
                       LPA No.272 of 2010
        1. THE STATE OF BIHAR THROUGH THE SECRETARY CUM
           COMMISSIONER DEPTT. OF HEALTH, GOVT. OF BIHAR,
           PATNA
        2. THE DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVT. OF
           BIHAR, PATNA
        3. THE DEPUTY SECRETARY HEALTH AND FAMILY WELFARE
           DEPTT., GOVT. OF BIHAR, PATNA
        4. THE REGIONAL DEPUTY DIRECTOR, HEALTH SERVICES,
           GAYA DIVISION, GAYA
        5. THE CIVIL SURGEON-CUM-CHIEF MEDICAL OFFICER,
           JEHANABAD
        6. THE ADDITIONAL CHIEF OFFICER, JEHANABAD
        7. THE INCHARGE MEDICAL OFFICER, PRIMARY HEALTH
           CENTRE, JEHANABAD
                           Versus
        1. LAL NARAYAN SHARMA S/O LATE RAM CHANDRA SHARMA
           R/O VILL.- SIKARIYA, P.S. JEHANABAD IN THE DISTRICT
           JEHANABAD
                       -----------

3   11-02-2010

I.A. Nos.8602/09, 8600/09, 8598/09, 8614/09, 1208/10, 8608/09, 8624/09, 8622/09, 8620/09, 8618/09, 8632.09, 8630/09, 8628/09, 8626/09, 8314/09, 55/10, 53/10, 57/10, 59/10, 61/10, 63/10, 51/10, 14/10, 49/10, 47/10, 45/10, 43/10, 41/10, 39/10, 37/10, 29/10, 27/10, 68/10, 66/10, 31/10, 35/10, 33/10, 71/10, 216/10, 214/10, 212/10, 220/10, 218/10, 222/10, 244/10, 242/10, 240/10, 43 230/10, 232/10, 234/10, 236/10, 227/10, 225/10, 282/10, 280/10, 284/10, 276/10, 402/10, 406/10, 396/10, 399/10, 410/10, 486/10, 483/10, 480/10, 547/10, 545/10, 543/10, 603/10, 597/10, 677/10, 674/10, 739/10, 743/10, 750/10, 748/10, 756/10, 758/10, 824/10, 864/10, 868/10, 924/10, 922/10, 928/10, 934/10, 932/10, 1003/10, 1001/10, 1007/10, 1009/10, 1011/10, 1013/10, 1015/10, 1065/10, 1067/10, 1055/10, 1059/10, 1061/10, 1051/10, 1087/10, 1089/10, 1085/10, 1079/10, 1076/10, 1267/10, 1272/10, 1318/10, 1143/10, 1147/10, 1183/10, 1188/10, 1186/10, 1389/10 and 1383/10.

Having heard learned counsel for the parties as also after taking into consideration the facts and circumstances in the aforesaid application seeking condonation of delay in filing of the appeals we are inclined to allow such prayer specially when learned counsel for writ petitioner-Respondents have also raised no objection in such condonation of delay.

Accordingly the delay in filing of the connected appeals is hereby condoned and the aforesaid interlocutory applications are allowed. 44

As we have condoned the delay, we with the consent of the parties are also inclined to take up these appeals for final disposal at motion stage.

Heard Mr. P.K. Shahi, learned Advocate General, Mr. A.K. Singh, learned Additional Advocate General, Mr. Arup Kumar Chongdar, Assistant State Counsel to A.A.G.2 for the appellants and Mr. S. B.K. Mangalam, Mr. Shayama Prasad Mukherjee, learned Senior counsel, Mr. Y.V. Giri, learned Senior counsel, Mr. Ashok Kumar Singh, Mr. Banbari Sharma, Mr. Prafulla Chandra Jha, Mr. Ajoy Kumar Chakarverty, Mr. Panditji Pandey, Mr. Sunil kumar, Mr. Vijoy Kumar Singh, Mr. Shambhu Sharan Singh, Mr. Ranjan Kumar Dubey, Mr. Lalan Singh, Mr. Gyanprakash, Mr. Diwakar Pd. Singh, Mr. Ranjit kumar Singh, Mr. Sheel Bhadra Jha, Mr. Praveen Kumar Verma, Mr. Abhinash Kumar Singh, Mr. Shakti Singh, Mr. Santosh Kumar Verma, Mr. Srikant Pandey, Mr. Vivek Pd, Mr. Satish Chandra Mishra, Mr. Baban Rai, Mr. Jitendra Pd. Singh, Mr. Umesh Kumar, Mr. Gazanan Arun, Mr. Shakti sharan kumar, Mr. Rajnandan pd. Singh, Mr. Sidharth Harsh, 45 Mr. Shibbalak Singh, Mr. Surjnarain Singh, Mr. Radha Mohan Singh, Mr. Shashibhushan Singh, Mrs. Manisha Singh, Mr. R.K. Shukla, Mr. Baijnath Thakur, Mr. Vindyachal Singh, Mr. Ajoy kumar Chakarverty, Mr. Roshan Kumar Mishra and Mr. Shiv Kumar for the respondents.

In these batch of appeals the assail is to the order passed by the learned Single Judge in case of C.W.J.C. No.6575 of 2009 (Omprakash Vs. State of Bihar and other connected writ petitions) wherein the learned Single Judge had passed the following order:-

"The judgment under appeal also appears to be on the premise as if the case is for considering regularization. The reference to Uma Devi's case (Secretary, State of Karnataka Vs. Uma Devi (3) and others: (2006(2) PLJR (SC)363): and Verma's case State of M.P. and others Vs. Lalit Kumar Verma: (2007) I SCC 575) are pointer to that. The present case being not a case of claim of regularization but the termination of a permanent employee, in our opinion, both the decisions are not applicable to the present case.
On consideration of submission of the parties and taking into consideration the facts of the case, I find the impugned enquiry report has been prepared completely in violation of rule of natural justice. The authorities failed to consider that they are conducting enquiry in relation to permanent employees' appointment. For 46 that proper course was to initiate a departmental proceeding and not to decide the nature of their appointment in absence of the employees. The authorities also ignored the relevant government circulars which were in vogue at the time of petitioners respective appointment. While putting the petitioners in the category of forged appointee, the members of the enquiry committee have simply considered the dispatch register and not the signatures under which relevant appointment letters were issued. Signatures of the appointing authorities were not verified.
All these are the reasons for which the impugned enquiry report dated 31.12.2008 is quashed. The writ applications in which termination orders have been issued by the Civil Surgeon or any other authorities those letters are also quashed. The respondents are directed to reinstate the petitioners on the post, they were working. Their reinstatement will be with effect from the date of their termination with all consequential benefits."

At the very out set it would be apposite to state the learned Single Judge has disposed of 319 writ petitions by a singular order. The state has not preferred appeals against some orders passed in the writ petitions. Ordinarily, we would have dwelt upon the matter in a different manner, but what has transpired in course of hearing when the appeals were argued, we think it appropriate to dispose of the appeals and not to wait for 47 the others appeal to be filed and listed.

When the appeals were taken up, after some debate it emanates that pivotal grievance of the State- appellants is that it was incumbent on the learned Single Judge to address the lis involved in each cases or at least similar batch of cases instead of disposing of the entire bunch of 319 writ applications in a singular order. Learned counsel appearing for the respondent-writ petitioners in one voice have submitted that before adverse order of termination of service of the writ petitioners came to be passed they were not afforded an opportunity of hearing by the competent authority as a consequence of which they have suffered immense jeopardy. When debate was on, certain suggestions and counter suggestions cropped up and eventually a consensus was arrived at, which we also find it to be appropriate, apposite and apt in existing factual matrix.

Regard being had to the concession given by Mr. P.K. Shahi, learned Advocate General after obtaining instructions from the competent authorities of the State and the concession given by the learned counsel 48 for the respondents-writ petitioners, we proceed to record the terms and conditions which would form spine of the present order. The terms and conditions in seriatim are as follows:-

(a) The directions contained in the order passed by the learned Single Judge against which the present appeals are preferred would stand nullified.
(b) A one man committee of Hon'ble Mr. Justice Uday Sinha, a retired Judge of this Court shall look into the various facets of nature of appointments that were given to the writ petitioners with a view to adjudicate the legality of their appointments and continuance in service.
(c) The committee shall hold its sittings in the building situate in House No.42, Harding Road, Patna.
(d) The State Government shall provide the committee with a secretariat consisting of a Secretary (not below the rank of Joint Secretary of the State cadre) and also sufficient number of stenographers (not less than five) as also three orderly peons who may be engaged on contract basis.
(e) One man committee shall be provided with all the facilities in terms of salary and perks 49 that are made available to the sitting Judge of a High Court minus the amount of monthly pension.
(f) One man committee shall make its all endeavours to decide the matter within a period of three months from the date of commencement of its first sitting. The committee shall fix its first of hearing in the 3rd week of March, 2010.
(g) The employee-writ petitioners shall file their individual written brief synopsis of their cases along with the connected documents in three copies before the committee on the first date or any adjourned date as determined by the committee. The State Government shall also file three copies of written individual rejoinder along with the documents sought to be relied within 15 days of receipt of a copy of the aforesaid written brief synopsis or within such extended period as directed by the one man Committee.
(h) Additionally the State Government shall also furnish any other document/information as directed by one man committee so that the whole issue of legality of the appointment of the employee writ petitioner is assessed and decided by it in an objective manner for once and all.
(i) The one man committee shall also afford an 50 opportunity of hearing to both the parties and in course of such hearing it would be open to the affected employee writ petitioners to satisfy the said committee that his/her appointment was tenable in law and there was/is no reason to unsettle his/her appointment.
(j) It would also be open to the employee-writ petitioners to demonstrate and establish before the said one man committee that his/her case is similar to those of the persons who have been retained and/or reinstated in service in the wake of the report of the screening committee headed by the Director-in-Chief of Health Department constituted in terms of the earlier directions of this court in the order dated 26.6.2006 in L.P.A. no. 946 of 2003 (State of Bihar Vs. Purendra Sulan Kit) and its analogous cases, reported in 2006(3) PLJR
386.

(k) Neither the State Government nor the employee writ petitioners however shall be permitted to refer to and/or rely on any of the findings recorded by any of the Enquiry Committee earlier before the one man committee.

(l) The other modalities of scrutiny of individual appointment of the employee-writ petitioners on the basis of documentary 51 evidence to be led by both the parties would be decided by the one man committee.

(m) The employees who have been working and getting the benefit of pay till the date of filing writ petition shall not be dislodged from the service pending enquiry and passing of the final order by the committee.

(n) The employees whose joining has been accepted by the competent authority pursuant to the order passed by the learned Single Judge may attend the office and do their duties but shall not draw the pay and their pay shall be given only after the matter is finalized by one man committee.

(o) All other employees writ petitioners terminated from service would be reinstated only in case the committee records finding in their favour holding their appointment and continuation in service to be legal.

(p) Such of the employees writ petitioners who would continue in service during the pendency of the enquiry proceedings before the one man committee would be entitled for payment of salary from the date of this order and till passing of the final order by the one man committee even if the committee would not approve their initial appointment and continuation in service.

(q) If either of the parties is adversely affected 52 by the decision of the committee in any manner, it would be open for them to assail the same before the appropriate legal forum. The appeals are accordingly disposed of on the aforesaid agreed terms.

There shall be however no order as to costs. Be it noted the present order is restricted to the appeals which are disposed of by the present order only. Needless to say the orders which have been passed in other writ petitions are not affected and that is why we have said in the beginning that the directions given by the learned Single Judge pursuant to the writ petitions order of which under challenge in appeals are confined to the parties of these appeals only.

A free copy of the order be handed over to Mr. A.K. Chongbar, learned counsel for the State to do the needful in future.




                                               (Dipak Misra, C.J.)




Abhay Kumar                                    ( Mihir Kumar Jha, J.)