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[Cites 0, Cited by 0] [Section 170(1)] [Section 170] [Entire Act]

State of Uttar Pradesh - Subsection

Section 170(1)(d) in Uttar Pradesh Municipal Corporation Act, 1959

(d)the loans repaid in the year and, in the case of the loans repaid in instalments or by annual drawings, the amounts repaid in the year, and the balance due at the close of the year;