Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(2)(b) in Bihar Private Irrigation Works Act, 1922 (b)any water course, channel or reservoir for the supply, removal or storage of water for [agricultural purposes] [Substituted by Act 4 of 1960.];