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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Co-operative Societies Act, 1965

(1)An application for the registration of a co-operative society shall be made to the Registrar in such form as the Registrar may, from time to time, specify: and the applicant shall furnish to him all such information about the society as he may require.