Supreme Court - Daily Orders
Krithika Bv vs Nishanth Beedu on 9 January, 2019
Author: K.M. Joseph
Bench: K.M. Joseph
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition(s)(Civil) No(s).2089/2017
KRITHIKA B.V. Petitioner(s)
VERSUS
NISHANTH BEEDU Respondent(s)
O R D E R
Counsel for the petitioner has filed I.A. No.140075/2018 seeking permission to withdraw the transfer petition. Permission is granted.
Petition is dismissed as withdrawn.
...................J. (K.M. JOSEPH) New Delhi January 09, 2019 Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.01.19 13:24:32 IST Reason: ITEM NO.20 COURT NO.12 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s).2089/2017 KRITHIKA BV Petitioner(s) VERSUS NISHANTH BEEDU Respondent(s) (IA 117763/2017,140075/2018) Date : 09-01-2019 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH [IN CHAMBER] For Petitioner(s) Md. Jawaid Hussain Khan, Adv. Mr. Vivek Yadav, Adv.
Mr. Nasim, Adv.
Mr. V. Elanchezhiyan, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Petition is dismissed as withdrawn in terms of the signed order.
(ARJUN BISHT) (SANTOSH KUMAR) COURT MASTER (SH) COURT MASTER (NSH) (Signed order is placed on the file)