Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 30 in The U.P. Cinematograph Rules, 1951 30. For precautions for auditorium cinemas and special cinematograph exhibition. - Rules 16 and 17 will apply mutatis mutandis in the case of travelling cinemas also.
