Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 31] [Entire Act] Union of India - Subsection Section 31(1) in The Oil And Natural Gas Commission Act, 1959 (1)Power of Central Government to make rules. The Central Government may, by notification in the Official Gazette, make rules to give effect to the provisions of this Act.
