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Bombay High Court

Ajay Ghanshyamdas Goenka vs Alfred Micheal Arambhan (Defendant) ... on 21 June, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                      Board Sr.No.:-49

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

             INTERIM APPLICATION NO. 865 OF 2021
                             In
CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS STAMP NO. 1169
                           OF 2019

          Ajay Ghanshyamdas Goenka                    ....PETITIONER
                     V/S
          Alfred Micheal Arambhan (defendant) And ....RESPONDENT

Nalini Arambhan And 3 Ors.(prop. Defendants) WITH INTERIM APPLICATION NO. 888 OF 2021 In Chamber Summons in Commercial Division matters STAMP NO. 1169 OF 2019 Ajay Ghanshyamdas Goenka ....PETITIONER V/S Alfred Micheal Arambhan ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 21st June, 2024 Page 1/2 ::: Uploaded on - 24/06/2024 ::: Downloaded on - 13/07/2024 02:14:07 ::: P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/06/2024 ::: Downloaded on - 13/07/2024 02:14:07 :::