Bombay High Court
Ajay Ghanshyamdas Goenka vs Alfred Micheal Arambhan (Defendant) ... on 21 June, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-49
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 865 OF 2021
In
CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS STAMP NO. 1169
OF 2019
Ajay Ghanshyamdas Goenka ....PETITIONER
V/S
Alfred Micheal Arambhan (defendant) And ....RESPONDENT
Nalini Arambhan And 3 Ors.(prop. Defendants) WITH INTERIM APPLICATION NO. 888 OF 2021 In Chamber Summons in Commercial Division matters STAMP NO. 1169 OF 2019 Ajay Ghanshyamdas Goenka ....PETITIONER V/S Alfred Micheal Arambhan ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 21st June, 2024 Page 1/2 ::: Uploaded on - 24/06/2024 ::: Downloaded on - 13/07/2024 02:14:07 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/06/2024 ::: Downloaded on - 13/07/2024 02:14:07 :::