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[Cites 0, Cited by 0] [Section 33A(2)] [Section 33A] [Entire Act]

State of Haryana - Subsection

Section 33A(2)(a) in The Punjab Khadi and Village Industries Board Act, 1955

(a)all members of the Board and its committees, including the Chairman, [Chief Executive], Secretary and Joint Secretary of the Board, shall, from the date of the notification, vacate their offices;