Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act] State of Maharashtra - Subsection Section 124(1)(xiii) in The Maharashtra Village Panchayats Act, 1959 (xiii)a fee for the supply of water from wells and tanks vesting in it, for purposes other than domestic use and for cattle;