Patna High Court - Orders
Amit Kumar Singh vs The Bihar Agricultural University on 27 February, 2020
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12511 of 2019
======================================================
Amit Kumar Singh & others
... ... Petitioners
Versus
The Bihar Agricultural University & others
... ... Respondents
======================================================
Appearance :
For the Petitioners : Mr.Dinu Kumar,
Ms. Ritika Rani, Advocates
For the Respondents : Mr.Anant Prasad Singh SC15
For the University : Mr. Ashhar Mustafa, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
4 27-02-2020Put up this case for admission on 23 rd March, 2020 to enable the Bihar Agricultural University to file counter affidavit stating that by what time they will fill up the post of Deputy Director in addition to para-wise reply to the averments made in the writ petition.
(Anil Kumar Upadhyay, J) BT/-
U