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Patna High Court - Orders

Amit Kumar Singh vs The Bihar Agricultural University on 27 February, 2020

Author: Anil Kumar Upadhyay

Bench: Anil Kumar Upadhyay

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.12511 of 2019
                    ======================================================
                    Amit Kumar Singh & others

                                                                                 ... ... Petitioners
                                                       Versus
                    The Bihar Agricultural University & others

                                                              ... ... Respondents
                    ======================================================
                    Appearance :
                    For the Petitioners    :      Mr.Dinu Kumar,
                                                  Ms. Ritika Rani, Advocates
                    For the Respondents    :      Mr.Anant Prasad Singh SC15
                    For the University     :      Mr. Ashhar Mustafa, Advocate
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
                                          ORAL ORDER

4      27-02-2020

Put up this case for admission on 23 rd March, 2020 to enable the Bihar Agricultural University to file counter affidavit stating that by what time they will fill up the post of Deputy Director in addition to para-wise reply to the averments made in the writ petition.

(Anil Kumar Upadhyay, J) BT/-

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