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State of Uttar Pradesh - Section

Section 4 in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

4. Exhibition of price list and stock by retailers.

(1)Every retailer shall before commencement of his business on any day exhibit at the entrance or some other prominent place of his business premises the retail price of different classes or varieties of scheduled commodities actually held in stock by him for sale as fixed or approved by the Central or State Government, if any, or as fixed by the manufacturer, producer or distributor and where no such price is fixed or approved by the Government or fixed by the manufacturer, producer or distributor the price (inclusive of all taxes) at which the scheduled commodity is offered for sale by the retailer.
(2)The price list shall-
(a)indicate separately the retail prices of different classes or varieties of scheduled commodities;
(b)bear the signature of the retailer; and
(c)be legibly written in bold letters in Hindi language in Devanagri script.
(3)Separate price lists shall be prepared for-
(i)scheduled commodities, the prices of which are fixed or approved by the Central or State Government;
(ii)scheduled commodities, the price of which are fixed by the manufacturer, producer or distributor;
(iii)scheduled commodities not covered by sub-clauses (i) and (ii) above.