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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(2)The Superintendent may award any of the following punishments for the act or acts specified in sub-rule (1)-
(a)deprivation of play hours;
(b)temporary cessation of visits from parents or guardians; and
(c)change to labour of serve nature for a period not exceeding three months.