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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Chattisgarh - Subsection

Section 85(2)(xiv) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(xiv)the terms and conditions subject to which the land shall vest in the Town and Country Development Authority under Section 56;