Supreme Court - Daily Orders
Upasana Chaturvedi vs P. Saravanan on 6 December, 2024
ITEM NO.1610 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL) Diary No(s). 49340/2024
UPASANA CHATURVEDI Petitioner(s)
VERSUS
P. SARAVANAN Respondent(s)
(FOR ADMISSION and IA No.278144/2024-EX-PARTE STAY and IA
No.278142/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 06-12-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Ms. Amrita Sharma, Adv.
Mr. Darpan Km, Adv.
Mr. Rajat Jonathan Shaw, Adv.
Mr. Durgha Prakash, Adv.
Ms. Rashi Bansal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within four weeks. In the meantime, there shall be stay of further proceedings in O.P. No. 502/2024 titled as “P. Saravanan vs. Upasana Chaturvedi” pending before the Subordinate Court, Alandur, Chengalpattu District, Tamil Nadu.
(KANCHAN CHOUHAN) Signature Not Verified (VEENA RANI NAGPAL) SENIOR PERSONAL ASSISTANT Digitally signed by KANCHAN CHOUHAN Date: 2024.12.11 COURT MASTER(NSH) 13:23:25 IST Reason: