Delhi High Court - Orders
M/S Nihalsons Real Estate Developers vs M/S. Wave Megacity Center Pvt. Ltd on 22 November, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 61/2025 and I.A. 17372/2025
M/S NIHALSONS REAL ESTATE DEVELOPERS
.....Petitioner
Through: Mr. Shantnu Aggarwal, Advocate.
versus
M/S. WAVE MEGACITY CENTER PVT. LTD
.....Respondent
Through: Mr. Arjun Nanda and Ms Sandali
Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 22.11.2025
1. Learned counsel appearing on behalf of the petitioner prays for a short accommodation after submitting that the matter is almost settled between the parties.
2. Acceding to the same, hearing stands adjourned till 23.01.2026.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 22, 2025 Nc/amg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2025 at 22:52:17