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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)any building or other construction work, if Government is satisfied that such building work is confined to such workers, where it is not convenient to take measure as provided in these rules, or