Section 7H(4) in The Orissa Panchayat Samiti Election Rules, 1991
(4)Copy of the notification published under Sub-rule (3), shall forthwith be communicated to the Commissioner for filling up the seat by fresh election and a copy of such notification shall also be forwarded to the Collector, Sub-Collector, Election Officer and the concerned Block.]Part-III Election of Members of Panchayat Samiti
