Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 22 July, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~23
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 1185/2016 and I.A. 703/2024, I.A. 704/2024
                                    THE CARTOON NETWORK INC.                                                               .....Plaintiff
                                                 Through: Ms. Nimrat, Advocate.

                                                                  versus

                                    MR. VISHVAJEET SHARMA & ORS.              .....Defendants
                                                 Through: Mr. Amit Jain, Ms. Sruthi Venugopal
                                                 and Ms. Deksha Gulati, Advocates.

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 22.07.2025

1. Learned counsels for the parties submit that the parties are at the advance stage of settlement.

2. At request, adjourned to 24.11.2025.

JYOTI SINGH, J JULY 22, 2025/YA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/07/2025 at 22:31:31