Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 22 July, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1185/2016 and I.A. 703/2024, I.A. 704/2024
THE CARTOON NETWORK INC. .....Plaintiff
Through: Ms. Nimrat, Advocate.
versus
MR. VISHVAJEET SHARMA & ORS. .....Defendants
Through: Mr. Amit Jain, Ms. Sruthi Venugopal
and Ms. Deksha Gulati, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 22.07.2025
1. Learned counsels for the parties submit that the parties are at the advance stage of settlement.
2. At request, adjourned to 24.11.2025.
JYOTI SINGH, J JULY 22, 2025/YA This is a digitally signed order.
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