Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(d) in Rajasthan Municipalities Act, 2009 (d)in sub-Section (1) of Section 135B for the words "House of the people or the Legislative Assembly of a State", the words "ward of the Municipality" were substituted.
