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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Haryana - Subsection

Section 106(1)(c) in The Haryana Municipal Act, 1973

(c)for the purpose of extinguishing the fire break into or through or pull down, or cause to be broken into or through or pulled down or used for the passage of houses or other appliances, any premises;