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[Cites 0, Cited by 0] [Section 502] [Entire Act]

State of West Bengal - Subsection

Section 502(b) in Kolkata Municipal Corporation Act, 1980

(b)wilfully do any act connected with any such trade or manufacture as aforesaid whereby the water in any such lake, tank, reservoir, cistern, well, duct or other place for water is fouled or corrupted.